COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 54 of 1,831

High Courts02 Jul 2024Allowed

Himataji Kasturji Mali & Ors. Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0001

Code of Criminal Procedure, 1973 — Section 2(wa), 482Indian Penal Code, 1860 — Section 48, 120(B), 463, 464, 465, 467, 468, 471Gujarat Tenancy and Agricultural Lands Act, 1948 — Section 84(C)

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High Courts28 Jun 2024Allowed

Mukeshkumar Ratanlal Shah Through Chetankumar Ratanlal Shah Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0103

Constitution of India, 1950 — Articles 22(5), 226Prevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 3(2), 3(3), 3(4)

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High Courts28 Jun 2024Allowed

Memon Javedhusain Haji Haji Usmanbhai Through Memon Salimbhai Hajibhai Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0102

Constitution of India, 1950 — Articles 22(5), 226Prevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 3(2), 3(3), 3(4)

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High Courts28 Jun 2024Allowed

Memon Javedbhai Hanifbhai Thro Memon Aamirsohil Hanifbhai Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0101

Constitution of India, 1950 — Articles 22(5), 226Prevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 3(2), 3(3), 3(4)

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High Courts28 Jun 2024Allowed

Pruthvirajsinh @ Pruthvisinh Ajitsinh Gohil Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0100

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(ga), 2(b), 3, 3(4)Indian Penal Code, 1860 — Section 114, 342, 365, 384, 385, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts28 Jun 2024Allowed

Vikramsinh Natvarsinh Chavada Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0099

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2)

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High Courts28 Jun 2024Allowed

Natvarsinh Kesarisinh Parmar Through His Wife Rajeshwariben Natvarsinh Parmar Versus Vs District Magistrate, Ahmedabad & Ors

Gujarat High Court · (2024) 06 GUJ CK 0098

Constitution of India, 1950 — Articles 22(5), 226Prevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 3(2), 3(3), 3(4)Essential Commodities Act, 1955 — Section 3

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High Courts28 Jun 2024Allowed

Kalpeshbhai S/O Ramchandrabhai Samriya Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0097

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(A), 65(a)(e), 67(1)(A), 81, 83, 98(2)Indian Penal Code, 1860 — Section 120(B), 272, 273, 406, 420, 465, 468, 471, 473, 474, 476, 483, 485

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High Courts28 Jun 2024Allowed

Durgashankar S/O Udaylal Khatik Through Bhavin S/O Kalpeshbhai Samriya Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0096

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 67(1) (A), 81, 98(2)Indian Penal Code, 1860 — Section 120(B), 272, 273, 420, 468, 471, 474, 485

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High Courts27 Jun 2024Allowed

Nanaksing @ Kuldeepsing Balesing @ Balesing @ Jogindersing @ Roshansing Shikalkar (Tank) Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0095

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379, 380, 454, 457

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High Courts27 Jun 2024Allowed

Punaram Valaram Virmaram Vambhu (Jat) Versus Vs Commissioner Of Police & Ors

Gujarat High Court · (2024) 06 GUJ CK 0094

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 98(2), 116(b)Constitution of India, 1950 — Section Articles 21, 22

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High Courts27 Jun 2024Allowed

Afzal Zakirhusen Mev Thro Sabir Zakirhusen Mev Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0093

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(e), 81, 83, 98(2), 108

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High Courts27 Jun 2024Allowed

Dharmaram Mangaram Vambhu (Jat) Thro Kesharam Valaram Vambhu Versus Vs Commissioner Of Police, Ahmedabad City & Ors

Gujarat High Court · (2024) 06 GUJ CK 0092

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116(B)

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High Courts27 Jun 2024Allowed

Shahil @ Shavo Rahemanbhai Chaniya Thro Riyaz Rehmanbhai Chaniya Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0091

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116(B)

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High Courts27 Jun 2024Allowed

Pappukumar Ravjibhai Vaghela Thro Ritaben Pappubhai Vaghela Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0090

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 83, 86, 98(2), 116(B)

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High Courts27 Jun 2024Allowed

Lalchand @ Lalu Hemandas Khanani Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0089

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 83, 86, 98(2), 116(B)

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High Courts27 Jun 2024Allowed

Pradeep @ Kuldeep Dilubhai Khachar Through His Father Khachar Dilubha Lakhubhai Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0088

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(E), 81, 98(2), 116B

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High Courts27 Jun 2024Allowed

Rasik @ Lalo Amratji Shivaji Thakor Versus Vs District Magistrate Gandhinagar District & Ors

Gujarat High Court · (2024) 06 GUJ CK 0087

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81

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High Courts27 Jun 2024Dismissed

The New India Assurance Co. Ltd Versus Vs Nagjibhai Karmanbhai Bharwad & Ors

Gujarat High Court · (2024) 06 GUJ CK 0086

Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii), 163-A, 165, 166, 168, 168(3), 173, 174, Chapter XIConstitution of India, 1950 — Articles 136, 142

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High Courts25 Jun 2024Allowed

Albaz @ Rahish Mahmadbhai Bhadula Thro Bhadula Mahmadbhai Ibrahimbhai Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 06 GUJ CK 0066

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 120B, 143, 147, 148, 149, 323, 324, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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