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Gujarat High Court judgments

36,606 judgments · page 51 of 1,831

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High Courts24 Jul 2024Allowed

Krishna S/o Mugul Svain Thro Kapil Kumar S/o Ram Akhtyar Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0061

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323Gujarat Police Act, 1951 — Section 135
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High Courts24 Jul 2024Allowed

Vinod @ Sunny S/O Panchdev Sinh (Rajput) Through Panchdev Sinh S/O Baburamsinh (Rajput) Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0060

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 116(B)
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High Courts24 Jul 2024Allowed

Ramesh @ Rocky Lakhabhai Bharai (Rabari) Through Ronak Shamatbhai Bharai Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0059

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(E), 98(2), 116(B)
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High Courts24 Jul 2024Allowed

Jaideepbhai @ Gudiyo Pravinbhai Kamaliya Through Faijal Gafarbhai Bilakhiya Versus Vs District Magistrate & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0058

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 323, 324, 325, 326, 427, 452, 504, 506(2)
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High Courts24 Jul 2024Allowed

Mohamad Salman @ Salman Haddi S/O Mohamad Rafik Ghaswala Through Yasminbanu Mohamad Salman Ghaswala Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0057

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379, 379(A)(3), 411, 413
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High Courts24 Jul 2024Allowed

Pradip S/o Badriprasad Yadav Through Nitin Ravindra Mishra Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0056

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 147, 195(A), 294(B), 384, 427, 504, 505(1)(B), 506(2)
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High Courts23 Jul 2024Dismissed

United India Insurance Co.Ltd Versus Vs Nayanaben W/d Of Shailesh Bapodaria(Patel) & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0055

Motor Vehicles Act, 1988 — Section 168, 173
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High Courts23 Jul 2024Allowed

Gumanbhai Virjibhai Vasava Versus Vs State Of Gujarat

Gujarat High Court · (2024) 07 GUJ CK 0054

Code of Criminal Procedure, 1973 — Section 300, 374Electricity Act, 2003 — Section 135, 135(1)(B), 152
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High Courts23 Jul 2024Allowed

Nagaryabhai Bediabhai Vasava Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0053

Code of Criminal Procedure, 1973 — Section 300, 374Electricity Act, 2003 — Section 135, 135(1)(B), 152
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High Courts23 Jul 2024Dismissed

Vikram Vaman Apte Versus Vs Priyanka Vikram Apte & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0052

Family Courts Act, 1984 — Section 19, 19(1), 19(2), 19(4), 19(6), 21Code of Criminal Procedure, 1973 — Section 125, 125(1), 126, 127, 128Hindu Marriage Act, 1955 — Section 10, 25, 26
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High Courts23 Jul 2024Allowed

Nisthaben Ranchhoddas Goradia Since Decd. Through Poa Holder & Anr. Versus Vs Mahavirsinh Ramsinh Gohil & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0051

Constitution of India, 1950 — Articles 227Code of Civil Procedure, 1908 — Order 6 Rule 17, Order II Rule 2
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High Courts23 Jul 2024Partly Allowed

United India Ins Co Ltd Versus Vs Navinbhai Pilubhai Kunkna & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0050

Motor Vehicles Act, 1988 — Section 147, 173
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High Courts23 Jul 2024Allowed

Limjibhai Devaliya Vasava Versus Vs State Of Gujarat Through & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0049

Code of Criminal Procedure, 1973 — Section 300, 374Electricity Act, 2003 — Section 135, 135(1)(B), 152
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High Courts23 Jul 2024Allowed

Akbarkhan Ahmedkhan Bhatti Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0048

Code of Criminal Procedure, 1973 — Section 256
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High Courts22 Jul 2024Dismissed

Sunilbhai Chaturbhai Vasava Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0047

Code of Criminal Procedure, 1973 — Section 173, 173(8), 482Prevention of Corruption Act, 1988 — Section 7, 7(2), 12, 13(1)(b), 13(1)(d), 13(1)(e), 13(1)(2), 13(2)Constitution of India, 1950 — Articles 14, 21, 226, 227
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High Courts22 Jul 2024Allowed

Malek Aashifkhan @ Maya Rasulkhan Vaghaji Through Rasulkhan Vaghaji Malek Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0046

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 34, 114, 143, 147, 148, 149, 212, 294(B), 302, 307, 323, 325, 326, 427, 506(2), 504, 506(2)Gujarat Police Act, 1951 — Section 135
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High Courts18 Jul 2024Dismissed

Bachubhai Sukabhai Khant Versus Vs State Of Gujarat

Gujarat High Court · (2024) 07 GUJ CK 0045

Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 300, 302, 449, 504Bombay Police Act, 1951 — Section 135
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High Courts16 Jul 2024Dismissed

Harshadbhai Govindbhai Patel Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0044

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 23, 24, 120(B), 405, 406, 409, 420, 463, 467, 468Constitution of India, 1950 — Articles 226
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High Courts15 Jul 2024Allowed

Vijay@Jagdish Lakhmanbhai Zinzuvadiya Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0043

Constitution of India, 1950 — Articles 22(5), 226Prevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 3(2), 7Indian Penal Code, 1860 — Section 120B, 406, 409, 465, 467, 471, 477A
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High Courts15 Jul 2024Allowed

Rahul Lakhmanbhai Karavadra Through Rohan Lakhmanbhai Karavadra Versus Vs Collector And District Magistrate Porbandar & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0042

Constitution of India, 1950 — Articles 22(5), 226Prevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 3(2), 7Indian Penal Code, 1860 — Section 120B, 406, 409, 465, 467, 471, 477A
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