COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 49 of 1,831

High Courts29 Jul 2024Allowed

Om Sai Metals Versus Vs Assistant Commissioner Of Income Tax, Navsari Cirlce & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0101

Constitution of India, 1950 — Articles 226Income Tax Act, 1961 — Section 129, 133A, 142(1), 143(2), 143(3), 147, 148, 151

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High Courts29 Jul 2024Dismissed

Salman @Mufti Mohammad Salman Azhari S/o Mohammad Hasan Razvi Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0100

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(2), 3(4), 4(3), 9, 11, 12Indian Penal Code, 1860 — Section 114, 153(A), 153(b), 188, 295(a), 332, 333, 353, 447, 465, 471, 505(1), 505(1)(c), 505(2)Constitution of India, 1950 — Articles 19(2), 22(5), 226

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High Courts29 Jul 2024Allowed

Ramjivan S/O Virdharam Pokraram Saran (Bishnoi) Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0099

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 98(2), 99, 116BConstitution of India, 1950 — Articles 22

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High Courts29 Jul 2024Allowed

Vikram @ Azad Pravinsinh Raghunandansinh Rathod Thro Abhaysinh Pravinsinh Rathod Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0098

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(e), 81, 98(2), 116BConstitution of India, 1950 — Articles 22

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High Courts29 Jul 2024Allowed

Sahil Sajidali Shaikh Through Azruddin Kamruddin Saiyed Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0097

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 380, 379, 457Constitution of India, 1950 — Articles 21, 22

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High Courts29 Jul 2024Allowed

Vijay Bhavanbhai Chaturbhai Sumesara Thro Bhavanbai Chaturbhai Sumesara Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0096

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 379Constitution of India, 1950 — Articles 22

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High Courts29 Jul 2024Allowed

Ramkishore Bharatsinh Yadav Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0095

Code of Criminal Procedure, 1973 — Section 173, 313, 374(2)Indian Penal Code, 1860 — Section 34, 328, 363, 376(2)(f)(g), 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)

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High Courts26 Jul 2024Dismissed

Arunkumar Somabhai Sutaria Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0094

Code of Criminal Procedure, 1973 — Section 173, 202, 204, 227, 228, 239, 244, 245, 245(1), 245(2), 277, 295, 311Prevention of Corruption Act, 1988 — Section 7, 8, 13(1)(A), 13(1)(D), 13(2), 19, 20

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High Courts26 Jul 2024Allowed

Purshottambhai Odhavjibhai Solanki Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0093

Code of Criminal Procedure, 1973 — Section 202, 204, 246, 246(4), 311, 322, 482, 540Prevention of Corruption Act, 1988 — Section 7, 8, 13(1)(a), 13(1)(d), 13(2)Indian Evidence Act, 1872 — Section 60, 64, 91, 114Constitution of India, 1950 — Articles 14, 21, 226, 227

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High Courts26 Jul 2024Allowed

Savanbhai Mithabhai Parmar Through Mod Nasir Ibrahimbhai Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0092

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 120B, 323, 326, 394, 504Gujarat Police Act, 1951 — Section 135

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High Courts26 Jul 2024Allowed

Nashirkhan @ Sanjay Nasimkhan Pathan Thro Nagmabano Nashirkhan Pathan Versus Vs Commissioner Of Police (Ahmedabad City) & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0091

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 294B, 323, 324, 325, 326, 337, 427, 452, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts26 Jul 2024Allowed

Aman @ Doctor Mohammad Ishak Yusufbhai Multani Thro Sajedakhatun Husenbhai Mulltani Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0090

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 379, 379A(3)

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High Courts25 Jul 2024Dismissed

Gaurangbhai Jagdishbhai Patel Versus Vs Shrimati Shimoliben Gaurangbhai Patel D/O Pankaj Ramprasad

Gujarat High Court · (2024) 07 GUJ CK 0089

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts25 Jul 2024Allowed

Utsav Bharatbhai Pedhadiya Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0088

Registration of Births and Deaths Act, 1969 — Section 8, 9, 15, 25Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)

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High Courts25 Jul 2024Allowed

Shantaben Wd/O Vithalbhai Zaverbhai Tadvi & Ors. Versus Vs Parshottamdas C. Valand & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0087

Code of Civil Procedure, 1908 — Section 96, 100Gujarat Land Revenue Code, 1879 — Section 18, 96, 97Indian Evidence Act, 1872 — Section 35, 83, 87, 60

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High Courts25 Jul 2024Allowed

Hansaben @ Hasina Yusufbhai & Anr. Versus Vs State Of Gujarat

Gujarat High Court · (2024) 07 GUJ CK 0086

Code of Criminal Procedure, 1973 — Section 208, 209, 313, 439, 374Indian Penal Code, 1860 — Section 34, 107, 108, 114, 306, 309, 482, 498(A), 506(2)Indian Evidence Act, 1872 — Section 113A

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High Courts25 Jul 2024Dismissed

Saiyad Tausif Ahmed Mustufa Versus Vs State Of Gujarat

Gujarat High Court · (2024) 07 GUJ CK 0085

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 22(C), 29, 35, 37, 42, 52A, 52-A(1), 54Indian Penal Code, 1860 — Section 34, 302

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High Courts24 Jul 2024Allowed

Minaxiben Kishorchandra Trivedi Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0084

Code of Criminal Procedure, 1973 — Section 34, 125, 155(2), 156(1), 161, 439, 482Indian Penal Code, 1860 — Section 107, 108, 114, 125, 306, 309, 504Constitution of India, 1950 — Articles 226

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High Courts24 Jul 2024Allowed

Vivek @ Kalu Chandrakant Parmar Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0083

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 120(B), 143, 144, 147, 148, 149, 294(B), 307, 323, 324, 325, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts24 Jul 2024Allowed

Malsing Nirbhaysing Gualbsing Chundavat Through Ladu Ram S/o Bhagirath Ram Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0082

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 66B, 81, 83, 98(2), 116BConstitution of India, 1950 — Articles 22

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