COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 48 of 1,831

High Courts03 Oct 2024Allowed

Sunny Sachinbhai Parmar Through Bhartiben Sachinbhai Parmar Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0005

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 120B, 294(B), 323, 324, 392, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts01 Oct 2024Dismissed

New India Assurance Co. Ltd Through Versus Vs Ramrul @ Munna Lokane Mina & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0004

Motor Vehicles Act, 1988 — Section 164, 165, 166, 173Indian Penal Code, 1860 — Section 279, 302, 304A

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High Courts01 Oct 2024Allowed

New India Assurance Co Ltd Through Legal Cell Versus Vs Mulchand Kalyanji & Co Parshwanath Township & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0003

Motor Vehicles Act, 1988 — Section 173

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High Courts01 Oct 2024Allowed

Suresh Hanumanaram Bishnoi (Godara) Versus Vs District Magistrate & Ors

Gujarat High Court · (2024) 10 GUJ CK 0002

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 99, 116(2)

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High Courts01 Oct 2024Allowed

Omprakash Laduram Bishnoi (Godara) Versus Vs District Magistrate & Ors

Gujarat High Court · (2024) 10 GUJ CK 0001

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 99, 116(2)

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High Courts23 Aug 2024Allowed

Jivraj @ Jivo Radheshyam Rajput Thro Hina Jivraj Rajput Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0014

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(e), 81, 84 , 98(2), 108, 116(b)Constitution of India, 1950 — Articles 22

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High Courts23 Aug 2024Allowed

Ajaykumar Alpeshkumar Patel Thro Lilaben Alpeshkumar Patel Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0013

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a), 65(e), 81, 83 , 98(2), 108Constitution of India, 1950 — Articles 22

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High Courts23 Aug 2024Allowed

Thakor Dashrathji Sahdevji Versus Vs State Of Gujarat

Gujarat High Court · (2024) 08 GUJ CK 0012

Code of Criminal Procedure, 1973 — Section 207, 313, 374Indian Penal Code, 1860 — Section 299, 300, 302, 304, 504Gujarat Police Act, 1951 — Section 135

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High Courts23 Aug 2024Allowed

Mahetab Aalam Mohammed Bashir Ansari Thro Mohammed Bashir Abdul Samad Ansari Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0011

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 379, 380, 454, 457Constitution of India, 1950 — Articles 21, 22

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High Courts23 Aug 2024Allowed

Majidkhan Sherkhan Ummarkhan Baloch Thro Ramjankhan Sherkhan Ummarkhan Baloch Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0010

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 147, 148, 149, 279, 323, 324, 337, 338, 498(A)Prohibition of Dowry Act, 1961 — Section 65(a)(a), 65(a)(e), 98(2), 116B

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High Courts23 Aug 2024Allowed

Himanshu @ Harry Rameshbhai Ludhwani Thro Brahamakshatri Bhagwatiben Chandrakant Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0009

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(e), 81, 98(2), 108, 116BConstitution of India, 1950 — Articles 22

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High Courts23 Aug 2024Dismissed

Khs Machinery Pvt Ltd Versus Vs Vishnu Shukla & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0008

Constitution of India, 1950 — Articles 215Code of Civil Procedure, 1908 — Order 39 Rule 2A, Order 39 Rule 2, Order 7 Rule 11(a), Order 7 Rule 11(d)

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High Courts22 Aug 2024Allowed

Jitubhai So/ Bhanabhai Zinjala Thro Sagar Gopalbhai Chandel Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0007

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 68, 81, 83, 84, 98(2), 116(B)Constitution of India, 1950 — Articles 22

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High Courts22 Aug 2024Disposed of

Akhamsinh Samantsinh Patel Thro Zazamben Akhamsinh Patel Versus Vs District Magistrate, Panchmahals & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0006

Constitution of India, 1950 — Articles 22(5), 226Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 3(2), 8

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High Courts22 Aug 2024Allowed

Sohil Zaheerbhai Shaikh Thro Shehnazbanu Zaheeerabbas Shaikh Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0005

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(e), 81, 98(2)Constitution of India, 1950 — Articles 22

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High Courts22 Aug 2024Allowed

Bhimjibhai Narshihbhai Malaviya & Anr. Versus Vs Prathmesh Farms Private Limited & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0004

Constitution of India, 1950 — Articles 133(1)(a), 227Code of Civil Procedure, 1908 — Order 14 Rule 7, Order 7 Rule 17, Order 8 Rule 1A, Order 13 Rule 1, Order 14 Rule 4, Order 41 Rule 31, Order 7 Rule 14, Order 18 Rule 4, Order 18 Rule 17A, Order 41 Rule 27

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High Courts22 Aug 2024Dismissed

Gujarat Bank Workers Union Versus Vs Junagadh District Cooperative Bank Ltd.

Gujarat High Court · (2024) 08 GUJ CK 0003

Gujarat Industrial Relations Act, 1946 — Section 3, 3(2), 3(8), 3(18), 23, 42, 42(1), 46(3), 42(4), 42(5), 46, 63, 79(4), 84

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High Courts22 Aug 2024Allowed

Pradip @ Jadiyo Thakorbhai Thakkar Thro Akshat Shaileshbahi Thakkar Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0002

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116BConstitution of India, 1950 — Articles 22

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High Courts22 Aug 2024Dismissed

Reliance General Insurance Company Limited, Surat Versus Vs Shambhubhai Ramsharansing Rajput & Ors.

Gujarat High Court · (2024) 08 GUJ CK 0001

Motor Vehicles Act, 1988 — Section 173

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High Courts29 Jul 2024Partly Allowed

Karunaben W/o Rameshbhai Brijlal Pardeshi (Jaiswal) & Ors. Versus Vs Saiyad Lukman Saiyad Usman & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0102

Motor Vehicles Act, 1988 — Section 163A, 163(2), 168, 173

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