COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 46 of 1,831

High Courts14 Oct 2024Partly Allowed

Laxmanbhai Khodabhai Senva Versus Vs State Of Gujarat

Gujarat High Court · (2024) 10 GUJ CK 0045

Code of Criminal Procedure, 1973 — Section 154, 162, 164, 207, 209, 300, 313, 374Indian Penal Code, 1860 — Section 302, 304Evidence Act, 1872 — Section 17, 24, 25, 26, 27, 31

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High Courts14 Oct 2024Dismissed

Tejas R Doshi Versus Vs Competent Authority & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0044

Constitution of India, 1950 — Articles 226Provisions of Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2, 2(2)(b), 2(2)(e), 3, 3(1)(c), 3(1)(c)(A), 6, 6(1), 7, 8, 10, 11, 12, 18, 19, 19(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts11 Oct 2024Allowed

Mukund Mahendrabhai Makwana Thro Mahendrabhai Haribhai Makwana Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 10 GUJ CK 0043

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 83, 98(2), 116(b)

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High Courts11 Oct 2024Allowed

Riyaz @ Mohsin @ Desi Sarfuddin @ Sabuddin Shaikh Thro Ashma Riyaz Shaikh Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 10 GUJ CK 0042

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 66(1)b, 65(A)(E), 81, 116(b)

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High Courts11 Oct 2024Allowed

Dineshkumar Kishanram Bishnoi Through Kishana S/O Hara Versus Vs State Of Gujarat & Ors

Gujarat High Court · (2024) 10 GUJ CK 0041

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116(B)

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High Courts10 Oct 2024Disposed off

Hiteshbhai M Thakkar Versus Vs Veljibhai Kakubhai Maheshwari & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0040

Motor Vehicles Act, 1988 — Section 173

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High Courts10 Oct 2024Dismissed

Savarkundla Municipality Versus Vs Ambabhai Savjibhsi Kanena & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0039

Industrial Disputes Act 1947 — Section 2(ra), 25T

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High Courts10 Oct 2024Dismissed

Savarkundla Municipality Versus Vs Punjabhai Lakhabhai Karet & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0038

Industrial Disputes Act 1947 — Section 2(ra), 25T

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High Courts10 Oct 2024Dismissed

Savarkundla Municipality Versus Vs Ishmailbhai Hasambhai Jhankhra & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0037

Industrial Disputes Act 1947 — Section 2(ra), 25T

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High Courts10 Oct 2024Allowed

Surat Municipal Corporation Versus Vs The Secretary, Sudhrai Majdoor Union (Lal Vatva)

Gujarat High Court · (2024) 10 GUJ CK 0036

Minimum Wages Act, 1948 — Section 14, 14(1), 22Gujarat Civil Services (Pay) Rules, 2002 — Rule 25

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High Courts10 Oct 2024Allowed

Rohit S/O Dipakbhai Varde Through Yenuben Dipakbhai Varde Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0035

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(ha), 3(1)Indian Penal Code, 1860 — Section 354(A)(1), 506(2)Protection from Children from Sexual Offences Act, 2012 — Section 7, 8

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High Courts09 Oct 2024Disposed off

Gokalbhai Shankarbhai Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0034

Code of Civil Procedure, 1908 — Section 96Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 54

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High Courts09 Oct 2024Dismissed

Bharatkumar Bhikhabhai Rabari Versus Vs State Of Gujarat - Through Secretary & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0033

Police Sub Inspector (Unarmed) Rules, 2008 — Rule 4, 10(a)(ii)

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High Courts09 Oct 2024Partly Allowed

Jesingbhai Valjibhai Vaniya Versus Vs Chandresh Manilal Chandarana & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0032

Motor Vehicles Act, 1988 — Section 168, 173

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High Courts09 Oct 2024Allowed

Vaghari Parshottambhai Mohanbhai Versus Vs Driver Of Matador No Gj-3-T-675, Rabari Sagrambhai Devsibhai & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0031

Motor Vehicles Act, 1988 — Section 165, 166, 168, 173

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High Courts09 Oct 2024Allowed

Jahir Ahmed @ Zahira S/O Jamaluddin Ansari Through Ali Ahmed Ansari Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0030

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 323, 324, 504Gujarat Police Act, 1951 — Section 135(1)

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High Courts08 Oct 2024Dismissed

Bhargavbhai Rajnikant Sheth & Anr. Versus Vs Kantaben Ramaji Makwana & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0029

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High Courts08 Oct 2024Allowed

Sangeetaben Rameshbhai Kharpadiya & Ors. Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0028

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 107, 108, 114, 306Industrial Disputes Act,1947 — Section 27

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High Courts08 Oct 2024Dismissed

L H Of Merajbhai Vajabhai Desai & Ors. Versus Vs Popatbhai Mohanbhai Padsala & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0027

Code of Civil Procedure, 1908 — Section 96, Order VII Rule 11 (a) & (d), Order VII Rule 14(1), Order XXXXI Rule 27Limitation Act, 1963 — Section 2(j), 3, 4, 24, Article 54, 58, 59, 113Indian Limitation Act, 1908 — Article 120

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High Courts08 Oct 2024Dismissed

State Of Gujarat Versus Vs Bhavesh Kanubhai Parmar & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0026

Code of Criminal Procedure, 1973 — Section 313, 377Indian Penal Code, 1860 — Section 114, 306, 323, 334, 504Bombay Police Act, 1951 — Section 135

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