COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 45 of 1,831

High Courts29 Oct 2024Partly Allowed

Prernaben @ Purviben Mansukhlal Mehta Decd.Thr'heirs & Ors. Versus Vs Daudkhan Usmankhan Belim & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0065

Motor Vehicles Act, 1988 — Section 140, 166, 166(1), 173Code of Civil Procedure, 1908 — Section 2(11)Fatal Accidents Act, 1855 — Section 1A, 110A, 110B, 110F

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High Courts29 Oct 2024Dismissed

Oriental Insurance Company Versus Vs Shardaben Wd/O Hasmukhbhai Vinubhai Parmar & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0064

Motor Vehicles Act, 1988 — Section 147, 173

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High Courts29 Oct 2024Allowed

Thakorbhai Narottamdas Thakkar Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0063

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High Courts28 Oct 2024Allowed

Jitendra Dudhnath Pasvan Versus Vs State of Gujarat

Gujarat High Court · (2024) 10 GUJ CK 0062

Code of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 201, 300, 302Gujarat Police Act, 1951 — Section 135

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High Courts28 Oct 2024Dismissed

Javedbhai @ Javedkhan Babubhai Saiyad & Ors. Versus Vs Sikandarali Kasamali Kureshi & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0061

Code of Civil Procedure, 1908 — Order 41, Rule 27Constitution of India, 1950 — Articles 227

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High Courts25 Oct 2024Partly Allowed

Vipul Karamshibhai Bhuva Versus Vs Bhupatbhai Labhubhai Parvadia & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0060

Motor Vehicles Act, 1988 — Section 173

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High Courts25 Oct 2024Allowed

Sanjiv @ Chanchal S/O Surendra Bahadursinh Thro Pooja Sanjiv Singh Rajput Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0059

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(g), 3(1)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7Indian Penal Code, 1860 — Section 370(A)(2)

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High Courts24 Oct 2024Allowed

Gujarat Rajya Gram Sevak Mahamandal & Ors. Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0058

Gujarat Civil Services (Revision of Pay) Rules, 1998 — Rule 11Constitution of India, 1950 — Articles 14, 16

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High Courts24 Oct 2024Allowed

Sahil S/o Mukhtar Ansari Thro Ansari Noor Alam Moieenudeen Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0057

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(1), 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 303(2), 304(2)

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High Courts24 Oct 2024Dismissed

Surat Municipal Corporation Thro Sanitory Inspector Versus Vs Sayed Abdul Kureshi & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0056

Code of Criminal Procedure, 1973 — Section 204, 207, 378Bombay Provincial Municipal Corporation Act, 1949 — Section 381, 382, 392(1)(A)

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High Courts24 Oct 2024Allowed

The Work Assistant Association, Pwd Road And Building Department Versus Vs State of Gujarat & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0055

Constitution of India, 1950 — Articles 226

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High Courts23 Oct 2024Dismissed

The State of Gujarat Versus Vs Damayantiben W/O. Vinubhai Vanand & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0054

Code of Criminal Procedure, 1973 — Section 209, 378, 378(1)(3)Indian Penal Code, 1860 — Section 107, 114, 306, 498AProhibition of Dowry Act, 1961 — Section 3(1)(7), 4

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High Courts22 Oct 2024Dismissed

The State Of Gujarat Versus Vs Rameshsing Shambhusinh Kurmi & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0053

Code of Criminal Procedure, 1973 — Section 157, 313, 377Indian Penal Code, 1860 — Section 33, 114, 342, 363, 366, 376

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High Courts22 Oct 2024Allowed

O L Of Aryoday Spg. And Wvg. Mills Co. Ltd. Versus Vs The Manger, State Bank Of India & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0052

Companies Act 1956 — Section 52, 425, 457, 457(1)(c), 547(1)(c), 560Company Court Rules, 1972 — Rule 272Insolvency & Bankruptcy Code, 2016 — Section 35

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High Courts22 Oct 2024Dismissed

United India Ins. Co. Ltd Versus Vs Yakum Alibhai Molvi & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0051

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High Courts21 Oct 2024Dismissed

Airport Authority Of India Versus Vs M/s. S.S.Enterprise

Gujarat High Court · (2024) 10 GUJ CK 0050

Constitution of India, 1950 — Articles 227Arbitration and Conciliation Act, 1996 — Section 7, 8, 11, 11(6), 11(6A), 16, 24(2), 37, 107(2)Indian Penal Code, 1860 — Section 406, 409, 420

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High Courts21 Oct 2024Allowed

I P C L Employee Association (Bhartiya Majdoor Sangh) Versus Vs Reliance Industries Ltd. (Which Was Having Name as That & Anr

Gujarat High Court · (2024) 10 GUJ CK 0049

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(b), 2(b)(i), 6, 7A, 7B(1)Industrial Disputes Act, 1947 — Section 12(3), 18(3)Constitution of India, 1950 — Articles 226

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High Courts14 Oct 2024Dismissed

The State Of Gujarat & Ors. Versus Vs Hussainbhai Satarbhai Meman

Gujarat High Court · (2024) 10 GUJ CK 0048

Saurashtra Gharkhed, Tenancy Settlement and Agriculture Lands Ordinance, 1949 — Section 54, 54(1), 54(1)(c), 75, 75A, 77(1A)(b)Gujarat Land Revenue Code, 1879 — Section 37, 37(1), 211Gujarat Tenancy and Agricultural Lands Act, 1948 — Section 43, 63, 63AD, 63AD(2)(ii), 54, 84C, 89

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High Courts14 Oct 2024Dismissed

State Of Gujarat Versus Vs Vaniya Mukeshkumar Jethalal & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0047

Code of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3)Indian Penal Code, 1860 — Section 114, 306, 323, 498AEvidence Act, 1872 — Section 32, 32(1)

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High Courts14 Oct 2024Dismissed

New India Assurance Company Limited Versus Vs Ashok Nandumal Hardasani @ Mangalani & Ors

Gujarat High Court · (2024) 10 GUJ CK 0046

Motor Vehicles Act, 1988 — Section 95, 149(2), 166, 170, 173

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