COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 44 of 1,831

High Courts25 Nov 2024Allowed

Satyam S/o Indrabahadur Singh Throughj Indrabahadur Ramsagar Singh Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0015

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 304(2)

Read judgment

High Courts25 Nov 2024Allowed

Bharatbhai Devabhai Kuchadiya Mer Versus Vs Police Commissioner & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0014

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 120(B), 406, 420Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 54, 61, 316(2), 318(4), 336(3), 337, 340(2)

Read judgment

High Courts25 Nov 2024Allowed

Jatinkumar @ Pepar S/o Vinodbhai Prajapati Through Jay S/o Vinodbhai Prajapati Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0013

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 304(2)

Read judgment

High Courts22 Nov 2024Dismissed

Dr Mayuriben W/o Shaileshbhai Mudhava D/o Maganbhai Luhar Versus Vs Dr. Shaileshbhai Ganeshbhai Mundhava

Gujarat High Court · (2024) 11 GUJ CK 0012

Hindu Marriage Act, 1955 — Section 9, 13, 13(1)Indian Evidence Act, 1872 — Section 56, 57

Read judgment

High Courts22 Nov 2024Allowed

Mahendra Jamnadas Parekh & Ors. Versus Vs Gujarat Maritime Board & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0011

Industrial Disputes Act, 1947 — Section 25BBombay Civil Services Rules, 1959 — Rule 248

Read judgment

High Courts21 Nov 2024Allowed

Mohibkhan S/o Mohammadkhan Pathan Thro Ghodawala Sahbaz Abdulmajid Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0010

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 303(2)

Read judgment

High Courts19 Nov 2024Allowed

Gopinath Apartment Co Operative Housing Society Limited & Anr. Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0009

Gujarat Provincial Municipal Corporations Act, 1949 — Section 264, 268Gujarat Ownership Flats Act, 1973 — Section 18, 20, 21, 21(3), 22, 23, 41A, 44, 44(2)Specific Relief Act, 1963 — Section 34

Read judgment

High Courts19 Nov 2024Allowed

Saleh Mohammad S/O Fakir Mohammad Khanji Thro Abdulrajjak Fakirmohammad Khanji Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0008

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(ha), 3(1)Bharatiya Nyaya Sanhita, 2023 — Section 75(2), 78(2), 308(6)Information Technology Act, 2000 — Section 67, 67(A)

Read judgment

High Courts19 Nov 2024Dismissed

Lh Of Late Jashvantbhai Abhesingbhai Vasava & Ors. Versus Vs Jesingbhai Abhesingbhai Vasava & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0007

Bombay Land Revenue Code, 1879 — Section 63(1) , 73, 73AA, 73ABCode of Civil Procedure, 1908 — Section 100Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 63

Read judgment