High Courts05 Dec 2024Allowed
Raghubhai Ukabhai Makwana Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0017
Constitution of India, 1950 — Articles 14, 226
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 42 of 1,831
High Courts05 Dec 2024Allowed
Shah And Company Through Proprietor Paresh H Shah & Ors. Versus Vs Gujarat Mazdoor Sabha Through Secretary & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0016
Industrial Disputes Act, 1947 — Section 2(A), 2(k), 10, 10(c), 24, 25, 33
High Courts04 Dec 2024Dismissed
Shree Pravinchandra Ambalal Parmar Versus Vs Manager, Sun Pharmaceutical
Gujarat High Court · (2024) 12 GUJ CK 0015
Constitution of India, 1950 — Articles 226, 227
High Courts04 Dec 2024Allowed
Ajay @ Gopal Rajeshbhai Maganbhai Patni Thro Kishan Rajeshbhai Patni Versus Vs Commissioner of Police & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0014
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 305(A), 331(3), 331(4)
High Courts04 Dec 2024Allowed
Radha Raman Tiwari S/o Late Balmukund Tiwari Versus Vs Bank of Baroda & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0013
Constitution of India, 1950 — Articles 14, 16
High Courts04 Dec 2024Allowed
Tushar Anilbhai Kothari Thro Anilbhai Lalchand Kothari Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0012
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 406, 420Bharatiya Nyaya Sanhita, 2023 — Section 303(2)
High Courts03 Dec 2024Partly Allowed
Ravat Govindbhai Ahir Versus Vs The State Of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0011
Code of Criminal Procedure, 1973 — Section 208, 209, 307, 313, 357, 374Indian Penal Code, 1860 — Section 307, 326, 504Indian Evidence Act, 1872 — Section 145, 155
High Courts03 Dec 2024Dismissed
Umarfarooq Abdulgani Badam Versus Vs State Of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0010
Bhartiya Nagrik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 319, 323, 326, 337, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts03 Dec 2024Allowed
Istiyakahmed @ Hatela @ Halela @ Fatakdi@ Mogali Mustakahmed Shaikh Thro Baloch Shahbaj Dilavarkhan Versus Vs State Of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0009
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379, 379(A)(3)
High Courts02 Dec 2024Dismissed
Bhavin Kishorebhai Zinzuwadia Versus Vs Assistant Commissioner of Income Tax Central Circle 2(3), Ahmedabad
Gujarat High Court · (2024) 12 GUJ CK 0008
Income Tax Act,1961 — Section 132, 153A, 153A(1), 153B, 153C, 158B, 158BDFinance Act, 2015 — Section 153C
High Courts02 Dec 2024Dismissed
Barwala Municipality Through Its Chief Officer Prarthna Rahod D/o Parakramsinh Rahevar Versus Vs Akhil Gujarat General Majdur Sangh & Anr.
Gujarat High Court · (2024) 12 GUJ CK 0007
Constitution of India, 1950 — Articles 14, 19, 226, 227
High Courts02 Dec 2024Dismissed
Agriculture Produce Market Committee, Siddhpur Versus Vs R. S. Corporation & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0006
Constitution of India, 1950 — Articles 227, 254Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963 — Section 10, 47, 58, 58(1), 58(2)Bombay Provincial Municipal Corporations Act, 1949 — Section 487
High Courts02 Dec 2024Dismissed
L R Of Balvantrai Natvarlal Patel & Ors. Versus Vs Arunaben Natvarlal Patel & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0005
Code of Civil Procedure, 1908 — Section 96, Order 9, Rule 13, Order 43, Rule 1(d)
High Courts02 Dec 2024Allowed
Kirit @ Rinko Bhupat Singh Thakor Thro Bhupat Singh Talaji Thakor Versus Vs Commissioner Of Police & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0004
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116(B)
High Courts02 Dec 2024Allowed
Premkumar S/o Molairam Bind Thro Shivprakash Molai Versus Vs State Of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0003
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81Bharatiya Nyaya Sanhita, 2023 — Section 111(3)(4)
High Courts02 Dec 2024Allowed
Suresh Naranbhai Mori Thro Rajesh Naranbhai Mori Versus Vs State Of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0002
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(E), 98(2), 116(B)
High Courts02 Dec 2024Allowed
Om S/o. Kaangresh Jaina Through Santosh Kumar Swain Versus Vs The Commissioner of Police, Surat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0001
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81Bharatiya Nyaya Sanhita, 2023 — Section 111(3)(4)
High Courts29 Nov 2024Dismissed
Kaushikbhai Ramswaroop Soni Versus Vs State of Gujarat
Gujarat High Court · (2024) 11 GUJ CK 0038
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120B, 302, 342, 364, 380, 384, 406, 420, 454, 457Prohibition of Dowry Act, 1961 — Section 65AE, 66B, 81, 98(2), 116B
High Courts29 Nov 2024Allowed
Paras @ Bholo Mukeshbhai Jariya Thro Fangaliya Rohit Nanjibhai Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 11 GUJ CK 0037
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 307, 324, 323, 326, 384, 387, 504, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42
High Courts29 Nov 2024Allowed
Rohan S/o Rajubhai Javaharbhai Rathod Thro Dilipkumar Rajubhai Rathod Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 11 GUJ CK 0036
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 115, 117(1), 118(1), 118(2), 352Gujarat Police Act, 1951 — Section 135(1)