High Courts24 Dec 2024Partly Allowed
Legal Heirs of Khodabhai Khegarbhai Vankar & Ors. Versus Vs Executive Engineer & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0058
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 40 of 1,831
High Courts24 Dec 2024Dismissed
Mukhtarhussain @ Jabbar Jodiya Noormamad Rao (Utp) Versus Vs State of Gujarat & Anr.
Gujarat High Court · (2024) 12 GUJ CK 0057
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(C), 19, 22(C), 24, 23(C), 25, 27A, 37, 37(b)(i), 42, 52(a)
High Courts24 Dec 2024Allowed
Nanjibhai Babubhai Sanghani & Ors. Versus Vs Babubhai Ramabhai Sanghani & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0056
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1 and 2, Order 43 Rule 1(r)
High Courts24 Dec 2024Dismissed
Bimal Dashrathbhai Parikh Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0055
Constitution of India, 1950 — Articles 21, 226, 227Code of Criminal Procedure, 1973 — Section 154, 157, 173, 218, 219, 220, 220(1), 221, 223, 223(c), 482Indian Penal Code, 1860 — Section 120B, 379, 380, 406, 409, 411, 414, 420, 465, 467, 468, 471
High Courts24 Dec 2024Disposed off
Naresh Nemchandbhai Shah & Anr. Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0054
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 154, 156, 156(2), 173, 177, 190, 438, 482
High Courts23 Dec 2024Allowed
Commissioner, Bhavnagar Municipal Corporation Versus Vs Rajani Mitaben Somabhai
Gujarat High Court · (2024) 12 GUJ CK 0053
Constitution of India, 1950 — Articles 226, 227Industrial Disputes Act, 1947 — Section 11(1), 11(3), 33
High Courts20 Dec 2024Allowed
Bileshwar Corporation Versus Vs Shantinagar (Shela) Cooperative Housing Society Ltd. & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0052
Constitution of India, 1950 — Articles 226Specific Relief Act, 1963 — Section 19Code of Civil Procedure, 1908 — Section 82, Order 7 Rule 11, Order 1 Rule 10
High Courts20 Dec 2024Dismissed
Pravinbhai Bavabhai Patel Versus Vs State of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0051
Code of Criminal Procedure, 1973 — Section 207, 313, 374Prevention of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2), 20Gujarat Land Revenue Code, 1879 — Section 135D
High Courts20 Dec 2024Allowed
Deepakbhai Bachubhai Prajapati & Anr. Versus Vs State of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0050
Code of Criminal Procedure, 1973 — Section 207, 209, 235(1), 313, 374Indian Penal Code, 1860 — Section 34, 120(b), 201, 300, 302Gujarat Police Act, 1951 — Section 135
High Courts19 Dec 2024Dismissed
Patel Umeshkumar Gokalbhai & Ors. Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0049
High Courts19 Dec 2024Dismissed
Guddu Rajkumar Sakhichand Bharti Versus Vs State of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0048
Code of Criminal Procedure, 1973 — Section 102, 207, 209, 313, 374Indian Penal Code, 1860 — Section 114, 300, 302, 394, 504Bombay Police Act, 1951 — Section 135
High Courts19 Dec 2024Partly Allowed
Shailesh Shanitlal Raval Versus Vs State of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0047
Code of Criminal Procedure, 1973 — Section 207, 209, 313, 374(2)Indian Penal Code, 1860 — Section 489A, 489B, 489C, 489D
High Courts19 Dec 2024Dismissed
Pathik Udayan Bhatt Versus Vs M/s Shakti Infotech & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0046
Code of Civil Procedure, 1908 — Section 115, Order 7, Rule 11, Order 7, Rule 11(d)Indian Partnership Act,1932 — Section 69, 69(2)
High Courts19 Dec 2024Allowed
Dipal D/o Amrabhai Bharai W/o Mihirbhai Rayka Versus Vs Mihirbhai Gandabhai Rayka
Gujarat High Court · (2024) 12 GUJ CK 0045
Guardians & Wards Act, 1890 — Section 7, 17(3), 17(5), 25Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43
High Courts19 Dec 2024Dismissed
Lh Of Decd. Kasam Musa Makvana Decd. Suleman Kasam Makvana (Decd) & Ors. Versus Vs Decd Mariyam Kasam Makvana W/o Abdulla Musa Hamirka, Decd Aaisha Abdulla Hamirkha W/o Ibrahim Haji & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0044
Code of Civil Procedure, 1908 — Section 115, Order 7, Rule 11, Order 7, Rule 11(d)Bombay Land Revenue Code, 1879 — Section 135(L)Limitation Act, 1963 — Section 3
High Courts18 Dec 2024Allowed
Valan Social Welfare Charitable Trust & Anr. Versus Vs Union of India & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0043
High Courts18 Dec 2024Dismissed
New India Assurance Company Limited Versus Vs Harjibhai Indubhai Mudhva & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0042
Motor Vehicles Act, 1988 — Section 147(1), 147(1)(b)(i), 166, 173
High Courts18 Dec 2024Dismissed
Shri Atul Kantilal Mehta & Ors. Versus Vs The Municipal Commissioner & Anr.
Gujarat High Court · (2024) 12 GUJ CK 0041
Gujarat Regularization of Unauthorized Development Act, 2022 — Section 5, 6, 8, 8(2), 8(2)(f)Gujarat Provincial Municipal Corporation Act, 1949 — Section 260(1), 260(2)
High Courts17 Dec 2024Allowed
Pankaj Krishnadev Mashruwala & Anr. Versus Vs Aswinkumar Natvarlal Jadav
Gujarat High Court · (2024) 12 GUJ CK 0040
Code of Civil Procedure, 1908 — Section 104, 151, Order 39, Rule 1 and 2, Order 43, Rule 1
High Courts17 Dec 2024Allowed
Mohammed Naushad Saeedmohammed Shaikh Versus Vs State of Gujarat & Anr.
Gujarat High Court · (2024) 12 GUJ CK 0039