High Courts17 Dec 2024Partly Allowed
The Jetpur Group Vividh Karyakari Seva Sahkari Mandli Ltd. Versus Vs Satpal Dharamdas Patel & Ors
Gujarat High Court · (2024) 12 GUJ CK 0038
Gujarat Co-Operative Societies Act, 1961 — Section 23, 96, 96(b), 145U
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 41 of 1,831
High Courts17 Dec 2024Allowed
Mohan Sundershan Nair & Ors. Versus Vs The State of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0037
Code of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 147, 148, 149, 323, 427, 436, 506(2)
High Courts16 Dec 2024Allowed
Positive Point Graphic Process Limited Versus Vs Bharat Sanchar Nigam Limited
Gujarat High Court · (2024) 12 GUJ CK 0036
Code of Civil Procedure, 1908 — Section 80
High Courts16 Dec 2024Dismissed
Urmila D. Patel Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0035
Constitution of India, 1950 — Articles 14, 16(1)
High Courts16 Dec 2024Allowed
Mukeshbhai @ Muku Narayandas Makhijani Thro Dev Mukeshkumar Makhijani Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0034
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 108
High Courts13 Dec 2024Allowed
Rahul Bharatbhai Rajaram Kumbhar Thro Kaushik Rasikbhai Panchal Versus Vs Commissioner of Police & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0033
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 115(2), 296B, 324(2)Indian Penal Code, 1860 — Section 114, 294(B), 427, 452, 506(2)
High Courts13 Dec 2024Allowed
Bharatlal @ Bharatbhai S/o Mahajan Patel Thro Kanchan Bharat Patel Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0032
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 303(2)Indian Penal Code, 1860 — Section 379
High Courts13 Dec 2024Allowed
Mehul Dipakbhai Chunara Through Shushilaben Dipakbhai Chunara Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0031
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 115(2), 118(1), 296(2), 309(6), 351(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts13 Dec 2024Dismissed
Bajaj Allianz General Insurance Company Limited, Rajkot Versus Vs Sagarbhai Babubhai Bhambhi & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0030
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Dec 2024Dismissed
State of Gujarat Versus Vs Rughnathram Laduji Jivaji Vishnoi (Gila)
Gujarat High Court · (2024) 12 GUJ CK 0029
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 418Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 354D(1)(i)
High Courts11 Dec 2024Allowed
Ahmedabad Municipal Corporation & Anr. Versus Vs Prajapati Rohit P & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0028
Industrial Disputes Act, 1947 — Section 2(p)Police Act, 1861 — Section 17, 18
High Courts11 Dec 2024Dismissed
Arjunbhai Kantibhai Nayak Versus Vs State of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0027
Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 302, 363, 366, 376, 504Gujarat Police Act, 1951 — Section 135
High Courts10 Dec 2024Dismissed
Devshibhai Govindbhai Limbani & Ors. Versus Vs Dhavalbhai Bhogilal Vyas & Ors
Gujarat High Court · (2024) 12 GUJ CK 0025
Code of Civil Procedure, 1908 — Section 9, 115Arbitration & Conciliation Act, 1996 — Section 8, 11, 16Indian Penal Code, 1860 — Section 406
High Courts09 Dec 2024Partly Allowed
Dipak Chhaganbhai Khimsuriya Versus Vs State of Gujarat
Gujarat High Court · (2024) 12 GUJ CK 0024
Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 300, 302, 304, 307, 323, 504
High Courts06 Dec 2024Dismissed
State of Gujarat Versus Vs Amarsinh Churamani Yadav @ Pappu & Anr.
Gujarat High Court · (2024) 12 GUJ CK 0023
Code of Criminal Procedure, 1973 — Section 41, 102, 313, 377Indian Penal Code, 1860 — Section 34, 120B, 394, 397Arms Act, 1959 — Section 25(1B)
High Courts06 Dec 2024Dismissed
State of Gujarat Versus Vs Ranchhod @ Rameshbhai Jivrajbhai Dhola & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0022
Code of Criminal Procedure, 1973 — Section 41, 102, 313, 378Indian Penal Code, 1860 — Section 34, 120B, 394, 397Arms Act, 1959 — Section 25(1B)
High Courts06 Dec 2024Dismissed
State of Gujarat Versus Vs Karanbhai @ Dargo Laljibhai Umedbhai Parmar
Gujarat High Court · (2024) 12 GUJ CK 0021
Code of Criminal Procedure, 1973 — Section 164, 313, 377Indian Penal Code, 1860 — Section 354D(1)(i)Protection of Children from Sexual Offences Act, 2012 — Section 11(1), 12
High Courts05 Dec 2024Allowed
Samadhan S/o Bansilal Borse Thro Sandip Bansilal Borse Versus Vs State of Gujarat & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0020
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 303(2)
High Courts05 Dec 2024Allowed
Kamleshhkumar Dhansukhbhai Raval Versus Vs Sundhiya Surekhaben Babubhai & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0019
Motor Vehicles Act, 1988 — Section 145(i), 168, 173
High Courts05 Dec 2024Dismissed
Ibrahimbhai Rahimbhai Parbadiya Versus Vs The Secretary, State Election Commission & Ors.
Gujarat High Court · (2024) 12 GUJ CK 0018
Constitution of India, 1950 — Articles 14, 243D(1), 243(f), 243(k)Gujarat Panchayat Act, 1993 — Section 2(33), 9(4), 16, 16(1)