COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 43 of 1,831

High Courts29 Nov 2024Allowed

Sunil @ Sonu Kameshwarsinh Yadav Thro Kameshwarsinh Yadav Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0035

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 114, 115(2), 118(1), 296, 296(B), 323Gujarat Police Act, 1951 — Section 135(1)

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High Courts29 Nov 2024Allowed

Varis S/o Husen Shaikh Thro Bismilla W/o Hussain Shaikh Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0034

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81Bharatiya Nyaya Sanhita, 2023 — Section 111(3), 111(4)

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High Courts29 Nov 2024Allowed

Abdul Rauf Abdul Ajij Shaikh Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0033

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 117(2), 296(B), 351(3)Gujarat Police Act, 1951 — Section 135

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High Courts29 Nov 2024Partly Allowed

Imrail @ Ranu Isarkhan Pathan & Anr. Versus Vs State of Gujarat

Gujarat High Court · (2024) 11 GUJ CK 0032

Code of Criminal Procedure, 1973 — Section 207, 209, 313, 374(2)Indian Penal Code, 1860 — Section 114, 299, 300, 302, 304, 307, 324, 325, 326, 504Gujarat Police Act, 1951 — Section 135

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High Courts29 Nov 2024Disposed off

Devangi Wd/o Late Bhavik Rohitbhai Pandya Versus Vs Rohitbhai Mohanlal Pandya & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0031

Code of Civil Procedure, 1908 — Order 10, Rule 18

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High Courts28 Nov 2024Allowed

Hitesh Devjibhai Vaghela Assistant Registrar & Anr. Versus Vs State of Gujarat thro Secretary & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0030

Constitution of India, 1950 — Articles 14, 39(d), 226

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High Courts28 Nov 2024Dismissed

Dilipji Varsangji Thakor (Chauhan) Versus Vs State of Gujarat

Gujarat High Court · (2024) 11 GUJ CK 0029

Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 107, 114, 302

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High Courts28 Nov 2024Allowed

Suresh @ Kancho Manubhai Dungarji Rana Thro Vishal Dineshbhai Dhundhiya Versus Vs Police Commissioner & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0028

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 115(1), 296, 324(4), 333, 351(3)Gujarat Police Act, 1951 — Section 135(1)

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High Courts28 Nov 2024Allowed

Raj @ Chhote Raja Dilipbhai Prajapati Through Rushika W./o. Raj @ Chhote Raja Prajapati Versus Vs Commissioner of Police & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0027

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65AE, 81, 83, 98(2), 116BBharatiya Nyaya Sanhita, 2023 — Section 111(2)B, 111(3), 111(4)

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High Courts28 Nov 2024Dismissed

Kamalsinh @ Kamlesh Dhansinh Naruka Versus Vs State of Gujarat

Gujarat High Court · (2024) 11 GUJ CK 0026

Code of Criminal Procedure, 1973 — Section 157, 300, 302, 304, 313, 374Indian Penal Code, 1860 — Section 34, 294(B), 302, 323Gujarat Police Act, 1951 — Section 135

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High Courts28 Nov 2024Allowed

Raja S/o Rashid @ Rashidahemad Shaikh Thro Faridabibi Rashid Shaikh Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0025

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 303(2), 305, 331(3), 331(4)

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High Courts28 Nov 2024Allowed

Rohitbhai Kantibhai Sarvaiya Thro Rahulbhai Kantibhai Sarvaiya Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0024

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 98(2), 116(B)

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High Courts28 Nov 2024Allowed

Rajubhai S/o Nathabhai Gujriya Through Rajeshbhai Jayeshbhai Shah Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0023

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 61, 61(2)(b), 126(2), 140(3), 204, 205, 308(2), 308(5), 308(7)

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High Courts28 Nov 2024Partly Allowed

Arjunbhai Kadiyabhai Gamit Versus Vs State of Gujarat

Gujarat High Court · (2024) 11 GUJ CK 0022

Code of Criminal Procedure, 1973 — Section 207, 209, 313, 374Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304

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High Courts27 Nov 2024Allowed

Jorjibhai Bhurabhai Makwana Decd.Thro'his Heirs & Ors. Versus Vs Shantilal @ Satishkumar Bhogilal Damor & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0021

Motor Vehicles Act, 1988 — Section 2(14), 147, 147(1), 149(2), 173Motor Vehicles Act, 1939 — Section 95, 95(1)Motor Vehicles Amendment Act of 1994 — Section 46

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High Courts27 Nov 2024Allowed

Mahadev @ Sanjay Foji Tulsiram Laxman (Marathi) Thro Sidam Suraj Mahadev Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0020

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 66(1)b, 81, 98(2), 116(b)

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High Courts27 Nov 2024Allowed

State of Gujarat & Anr. Versus Vs Uday Hariom Vyas & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0019

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High Courts26 Nov 2024Allowed

Epigral Limited (Formerly Known as Meghmani Finechem Limited) Versus Vs Apical (Malaysia) Sdn. Bhd.

Gujarat High Court · (2024) 11 GUJ CK 0018

Constitution of India, 1950 — Articles 226, 227Arbitration & Conciliation Act, 1996 — Section 7, 44(1), 44(1)(a), 45, 50(1)(a)Indian Contract Act, 1872 — Section 14, 15, 16, 17, 18, 19, 19A, 20

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High Courts26 Nov 2024Allowed

Dinesh @ Guddu Gopiram Sakhvar Versus Vs State of Gujarat

Gujarat High Court · (2024) 11 GUJ CK 0017

Code of Criminal Procedure, 1973 — Section 162, 164, 174, 207, 209, 313, 374(2)Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 17, 24, 25, 26, 31

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High Courts26 Nov 2024Allowed

Akbarkhan Savjalkhan Pathan Thro Asrafkhan Afjalkhan Pathan Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0016

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 66(1)(B), 81, 83, 98(2), 116(B)

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