COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 50 of 1,831

High Courts24 Jul 2024Allowed

Adil @ Ma Haiderbhai Kureshi Thro Sanofar Adil Kureshi Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0081

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 294(b), 392, 397Gujarat Police Act, 1951 — Section 135(1)

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High Courts24 Jul 2024Allowed

Sejad Rashidbhai Ansari Thro Mohammed Abdul Rashidbhai Ansari Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0080

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 379A(3)Constitution of India, 1950 — Articles 21, 22

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High Courts24 Jul 2024Allowed

Mohammad Aarif Mohammad Vasi Shah Thro Afshana Mohammad Aarif Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0079

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 170, 365, 384Constitution of India, 1950 — Articles 22

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High Courts24 Jul 2024Allowed

Mustufa @ Musa Maheboobbhai Ajmeri Thro Zahedabanu Maheboobbhai Ajmeri Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0078

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 294(b), 392, 397Gujarat Police Act, 1951 — Section 135(1)

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High Courts24 Jul 2024Allowed/Dismissed

Nitalben D/o Gordhanbhai Govindbhai Patel Versus Vs Dinesh Jasbhai Patel

Gujarat High Court · (2024) 07 GUJ CK 0077

Hindu Marriage Act, 1955 — Section 13

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High Courts24 Jul 2024Allowed

Sujal Kiritbhai Nadiya (Vaghela) Through Kiritbhai Bhikhabhai Nadiya (Vaghela) Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0076

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 66B, 65(a)(e), 81, 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 471, 467

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High Courts24 Jul 2024Dismissed

Anilbhai Vasantlal Solanki Pro. Of Dhruv Corporation Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 07 GUJ CK 0075

Code of Criminal Procedure, 1973 — Section 313, 378Negotiable Instruments Act, 1881 — Section 118, 138, 139

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High Courts24 Jul 2024Allowed

Vinay @ Bhuro Mansukhbhai Dabhi Through Rohit Mansukhbhai Dabhi Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0074

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(E), 98(2), 81, 116(B)Constitution of India, 1950 — Articles 22

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High Courts24 Jul 2024Allowed

Vishnubhai Badaji Mali Through Mali Ashokkumar Badaji Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0073

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 66(1)B, 116(B)Constitution of India, 1950 — Articles 22

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High Courts24 Jul 2024Allowed

Golusinh S/O Surendrasinh Rajput Thro Dev Kaushlya Shyam Badan Singh Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0072

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 323, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts24 Jul 2024Allowed

Anand @ Akshay S/O Rameshbhai Rathod Thro Rathod Sunil Dhansukhbhai Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0071

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 98(2), 116(B)

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High Courts24 Jul 2024Allowed

Shera Shauru Chhagur Chauhan Thro Latabai Suresh Chavhan Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0070

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 379, 380, 454Constitution of India, 1950 — Articles 21, 22

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High Courts24 Jul 2024Allowed

Kamlesh @ Kailash Krishnaram Udaram Bishnoi Thro Krishnaram Udaram Bishnoi Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0069

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(a)(e), 81, 98(2), 116(B)

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High Courts24 Jul 2024Allowed

Valkubhai Merambhai Kamliya Thro Najubhai Merambhai Kamliya Versus Vs District Magistrate, Bhavnagar & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0068

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116(B)

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High Courts24 Jul 2024Allowed

Dilip @ Chhotu S/o Omsankar Rajput Through Mantu Kabiraj Pradhan Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0067

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 302, 323, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts24 Jul 2024Allowed

Jugal @ Kalpesh S/O. Ratilal Chaudhary (Kudaman) Through Chaudhary Swapnil Ratilal Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0066

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 323, 324, 504Gujarat Police Act, 1951 — Section 135, 135(1)

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High Courts24 Jul 2024Allowed

Sanjaykumar @ Lalo Jagdishbhai Bajaniya Through Kailashben Jagdishbhai Bajaniya Versus Vs Police Commissioner & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0065

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379

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High Courts24 Jul 2024Partly Allowed

Jinatbibi Hasammiya Malek & Anr. Versus Vs Maqboolhusain Mohommadhussain Malek & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0064

Motor Vehicles Act, 1988 — Section 168, 173

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High Courts24 Jul 2024Allowed

Ajit @ Pakodi Sureshbhai Chaudhary Through Sunita Suresh Chaudhary Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0063

Gujarat Prevention of Ant Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 379, 395, 397, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts24 Jul 2024Partly Allowed

Kantilal Chhagandas Patel Versus Vs Commissioner Of Higher Education (Secondary Section) & Ors.

Gujarat High Court · (2024) 07 GUJ CK 0062

Indian Penal Code, 1860 — Section 408, 501, 506(1)

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