COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 61 of 1,831

High Courts23 May 2024Allowed

Mumtazbanu Iliyaskhan Pathan Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 05 GUJ CK 0086

Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts22 May 2024Disposed Of

Ritaben Govindbhai Chandera Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 05 GUJ CK 0097

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(V), 14(A)(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 506(2)

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High Courts22 May 2024Disposed Of

Ajay Jamanbhai Sojitra (Patel) Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 05 GUJ CK 0096

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(V), 14(A)(2)Indian Penal Code, 1860 — Section 114, 323, 392, 504, 506(2)

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High Courts22 May 2024Disposed Of

Raiyabhai Najubhai Mori Vs State Of Gujarat

Gujarat High Court · (2024) 05 GUJ CK 0095

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116(B)

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High Courts22 May 2024Allowed

Niruben Dinkarbhai Gavali Vs State Of Gujarat

Gujarat High Court · (2024) 05 GUJ CK 0094

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 376, 376(1), 376(2)(n)

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High Courts22 May 2024Allowed

Ajay Maruti Said Vs State Of Gujarat

Gujarat High Court · (2024) 05 GUJ CK 0093

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 98(2), 116(C)

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High Courts22 May 2024Allowed

Said Basirbhai Malek Vs State Of Gujarat

Gujarat High Court · (2024) 05 GUJ CK 0092

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379A, 447

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High Courts21 May 2024Partly Allowed

Raghubhai Babubhai Bambhaniya Through Shivani Ravibhai Bhambhaniya Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 05 GUJ CK 0059

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High Courts21 May 2024Partly Allowed

Ravibhai Babubhai Bambhaniya Through Shivani Ravibhai Bambhaniya Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 05 GUJ CK 0058

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High Courts21 May 2024Allowed

Gyaneshawr @ Nania Mohan Vadile Vs State Of Gujarat

Gujarat High Court · (2024) 05 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20, 29, 37

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High Courts21 May 2024Allowed

Abhishek Paras Kedia Vs State Of Gujarat

Gujarat High Court · (2024) 05 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 325, 376, 504, 506Money Lenders And Accredited Loan Providers Act, 2010 — Section 40, 42(a), 42(d)

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High Courts21 May 2024Allowed

Akshaybhai Bhalabhai Parmar Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 05 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 354(A)Protection Of Children From Sexual Offences Act, 2012 — Section 12

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High Courts21 May 2024Allowed

Sagar Balubhai Hirpara Vs State Of Gujarat & Anr

Gujarat High Court · (2024) 05 GUJ CK 0054

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14AIndian Penal Code, 1860 — Section 323

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High Courts20 May 2024Allowed