High Courts13 May 2024Partly Allowed
Sohilbhai Nurmamadbhai Kabra Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0030
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 63 of 1,831
High Courts13 May 2024Disposed Of
Rekhaben D/O Dineshbhai Parmar Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0027
High Courts13 May 2024Disposed Of
Mustufa Aainulhak Gafurbhai Shekh Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0026
High Courts13 May 2024Partly Allowed
Shahrukhbhai Yusufbhai Movar Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0025
High Courts13 May 2024Partly Allowed
Piyushkumar Mansukhbhai Govani Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0024
High Courts09 May 2024Allowed
Ujjavalpal Amrendrapal Pal Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 392, 397Gujarat Police Act, 1951 — Section 135
High Courts09 May 2024Allowed
Sanjaykumar Bhimjibhai Soni Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 409, 420
High Courts09 May 2024Allowed
Dharmeshkumar @ Dhamo Pravinbhai Patel Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 201, 302
High Courts09 May 2024Allowed
Jigar Arvindbhai Shah Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 13(1)(a), 13(2)
High Courts09 May 2024Allowed
Krishnakumar @ Kishan Singasanbhai Kusvaha Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 170, 323, 365, 384, 419Information Technology Act, 2000 — Section 66(C)
High Courts03 May 2024Allowed
Jyotikumar @ Jyotindra Ramdhani Rajbhar Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 82, 83, 98(2)
High Courts03 May 2024Allowed
Rohitbhai Rasiklal Sheth Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306
High Courts03 May 2024Allowed
Arbaz Aabedismail @ Aabidbhai Bloach (Makrani) Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392, 394, 397Gujarat Police Act, 1951 — Section 135
High Courts03 May 2024Dismissed
Minaxiben Babulal Solanki Vs Bank Of Baroda
Gujarat High Court · (2024) 05 GUJ CK 0003
Indian Penal Code, 1860 — Section 34, 304, 324
High Courts03 May 2024Dismissed
Artiston Apparels Pvt Ltd. & Ors Vs Tamilnad Mercantile Bank Ltd
Gujarat High Court · (2024) 05 GUJ CK 0002
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(ha), 17, 18Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 2(g)Securities Contracts (Regulation) Act, 1956 — Section 2(d)
High Courts02 May 2024Allowed
Shivdulari Omprakash Singh & Anr Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 05 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107
High Courts02 May 2024Allowed
Chandubhai Ramsangbhai Solanki & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 438
High Courts02 May 2024Allowed
Manish Ambalal Padmani Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 438
High Courts02 May 2024Dismissed
Bhavesh @ Bhuro @ Bhurbhai Karsanbhai Bharwad @ Bhalodiya Vs State Of Gujarat
Gujarat High Court · (2024) 05 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 438
High Courts02 May 2024Disposed Of
Mahendra Ramanlal Gandhi Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 05 GUJ CK 0001
Indian Penal Code, 1860 — Section 120B, 406, 420Information Technology Act, 2000 — Section 66(c), 66(d)Code Of Criminal Procedure, 1973 — Section 451, 482