High Courts22 Apr 2024Disposed Of
Hemlattakumari Jasvantsinh Maliwad Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 04 GUJ CK 0074
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 66 of 1,831
High Courts22 Apr 2024Disposed Of
Bhavnaben Jaysinhbhai Malivad Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 04 GUJ CK 0073
High Courts22 Apr 2024Allowed
Shantaben Wd/O Amarsinh Shankersinh Patel Vs Imran Ismail Shaikh & Ors
Gujarat High Court · (2024) 04 GUJ CK 0072
Limitation Act, 1963 — Section 5
High Courts19 Apr 2024Disposed Of
Nirmalkumar Budhabhai Patel Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 12
High Courts19 Apr 2024Allowed
Dipikaben Mihirkumar Prakashbhai Panchal & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 438
High Courts19 Apr 2024Allowed
Anilbhai Ramabhai Khant & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 438
High Courts19 Apr 2024Allowed
Krishna Akshay Patel Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420
High Courts19 Apr 2024Allowed
Viralkumar Dhirajkumar Patel Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66D
High Courts19 Apr 2024Allowed
Taslim Abdul Razzak Wala & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation Act, 2011 — Section 5(1) (1A), 6, 8(2), 8(4), 10Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(F)
High Courts18 Apr 2024Allowed
Sandeepbhai Kanaiyalal Balay Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 302
High Courts18 Apr 2024Allowed
Vishanbhai Devjibhai Meriya Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 204(B), 307, 397Gujarat Police Act, 1951 — Section 135
High Courts18 Apr 2024Allowed
Jitendrabhai Viththalbhai Talpada Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438
High Courts18 Apr 2024Dismissed
State Of Gujarat Vs Jagdishsinh Bahadursinh Jadeja
Gujarat High Court · (2024) 04 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439(2)
High Courts16 Apr 2024Dismissed
Prosecutrix Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 366, 376, 376(2)(n)
High Courts16 Apr 2024Allowed
Udaysinh Virbhadrasinh Solanki Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0060
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts16 Apr 2024Allowed
Malabhai Punmaji Rabari & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Apr 2024Allowed
Karsanbhai Hemaji Rajabhai Rabari @ Krushnram Vs State Of Gujarat
Gujarat High Court · (2024) 04 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Apr 2024Dismissed
Pravinkumar Tribhuvandas Vanza Vs Chief District Medical Officer & Civil Surgeon & Ors
Gujarat High Court · (2024) 04 GUJ CK 0057
High Courts16 Apr 2024Dismissed
Palanpur Municipality Through Chief Officer, & Ors Vs Kantibhai Ishwardas Patel, Since Decd. Through Legal Heirs & Ors
Gujarat High Court · (2024) 04 GUJ CK 0056
Constitution Of India, 1950 — Article 226
High Courts15 Apr 2024Allowed
Legal Heirs Of Decd Patel Ramiben Nagjibhai & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 04 GUJ CK 0055
Limitation Act, 1963 — Section 5