High Courts21 Mar 2024Allowed
Sureshbhai Bhikhabhai Patel Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439
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Gujarat High Court judgments
36,606 judgments · page 71 of 1,831
High Courts21 Mar 2024Allowed
Kavraram Chunaram Jaat Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Mar 2024Allowed
Apikbhai Dhirubhai Bambhaniya Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W)(i), 3(2)(5)
High Courts21 Mar 2024Allowed
Rakeshbhai Pravinbhai Vadher Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 186, 325, 333, 353, 504Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts21 Mar 2024Allowed
Bhikhubhai @ Hiteshbhai Laxmidas Gokani Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 469, 500, 505(1)(b)Information Technology Act, 2000 — Section 67
High Courts21 Mar 2024Allowed
Hansaben W/O Ilubhai Sarmabhai Mavi (Bhil) Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380
High Courts21 Mar 2024Allowed
Maheshbhai Mansukhbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 116B
High Courts21 Mar 2024Allowed
Shabir @ Shabo Iqbalbhai Abbasi Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 269Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(2), 3(4)
High Courts20 Mar 2024Allowed
Rohanbhai Dineshbhai Kahar Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)
High Courts20 Mar 2024Allowed
Divyarajsinh Rajendrasinh Jadeja & Anr Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116(B)
High Courts20 Mar 2024Allowed
Shankarbhai Baburao Rajguru Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0070
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Mar 2024Allowed
Jasvantbhai Godhanbhai Thakor Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0069
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Mar 2024Allowed
Mustakbhai Ahmedbhai Vohra Vs State Of Gujarat & Anr
Gujarat High Court · (2024) 03 GUJ CK 0068
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Mar 2024Allowed
Mayurkumar Dilipbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 17(B), 18(C), 29
High Courts19 Mar 2024Allowed
Imran Abdul Majid Padava Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation Act, 1954 — Section 8(2), 10Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(I)
High Courts19 Mar 2024Allowed
Altaf @ Farukh Rajakbhai Motiyani Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B)(II)(C), 29
High Courts19 Mar 2024Allowed
Rumit Sureshbhai Ghelani Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(a)(1)Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts19 Mar 2024Allowed
Maulikkumar Sanjaybhai Nayak Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420Information Technology Act, 2000 — Section 66C
High Courts18 Mar 2024Allowed
Roshan Kantibhai Bara Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498A
High Courts18 Mar 2024Allowed
Kailas S/O Nandlalji Bhagwanji Jatiya Vs State Of Gujarat
Gujarat High Court · (2024) 03 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116B