COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 80 of 1,831

High Courts31 Jan 2024Dismissed

Mahendrabhai Pujyabhai Patel Thro Bipinbhai Pujyabhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0127

Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 120(B), 465, 467, 468, 471

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High Courts31 Jan 2024Allowed

Fatmabibi Sajid Bhai Saiyad Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0126

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts30 Jan 2024Allowed

Sohel @ Lala S/O Sattar @ Sheru Shaikh Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0125

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1B)a, 29Gujarat Police Act, 1951 — Section 135(1)

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High Courts30 Jan 2024Allowed

Kasturaram Jivaramji Chaudhari Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0124

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394Gujarat Police Act, 1951 — Section 135

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High Courts30 Jan 2024Allowed

Sevalabhai Aliyabhai Rathva Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0113

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts30 Jan 2024Allowed

Milap Pravinkumar Chandulal Akhani (Prajajan) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0111

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 7a, 12, 13(1)(a), 13(2)

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High Courts30 Jan 2024Allowed

Atmiya Bhupendrabhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0110

Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 9

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High Courts30 Jan 2024Allowed

Mahesh @ Manish Rajeshbhai Padhiyar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0109

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 323, 506(2)

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High Courts29 Jan 2024Allowed

Gandaji Subaji Thakor (Unecha) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0123

Code Of Criminal Procedure, 1973 — Section 439

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High Courts29 Jan 2024Allowed

Abhishek @ Badal S/O Jagatpalsinh Kushvah Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0122

Code Of Criminal Procedure, 1973 — Section 439

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High Courts29 Jan 2024Allowed

Parbat Meraman Lagariya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0121

Code Of Criminal Procedure, 1973 — Section 439

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High Courts29 Jan 2024Allowed

Amitbhai Bharatbhai Kadiya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0120

Code Of Criminal Procedure, 1973 — Section 439

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High Courts29 Jan 2024Allowed

Umesh Nagajibhai Garg Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0118

Code Of Criminal Procedure, 1973 — Section 439

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High Courts25 Jan 2024Allowed

Ravikumar Kishorbhai Mehta Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0119

Code Of Criminal Procedure, 1973 — Section 439

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High Courts25 Jan 2024Allowed

Gaurav Ashokkumar Kulsing Chamar (Meghwad) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0116

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 392, 397Arms Act, 1959 — Section 25(1B)

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High Courts25 Jan 2024Allowed

Ratilal Dahyabhai Salat Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0115

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 452

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High Courts25 Jan 2024Allowed

Dipen Nileshbhai Desai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0114

Code Of Criminal Procedure, 1973 — Section 439

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High Courts25 Jan 2024Allowed

Satyapalbhai Thakraram Bishnoi Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0112

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts24 Jan 2024Allowed

Prashant Gunvant Bhadarka Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0108

Code Of Criminal Procedure, 1973 — Section 164, 439

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High Courts24 Jan 2024Allowed

Sunilbhai Zhamubhai Halpati Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0107

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116(B)

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