Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 201, 302, 323Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts05 Jan 2024Allowed

Vipulbhai Prabhatbhai Desai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 326, 323, 324, 506(2)

Read judgment

High Courts05 Jan 2024Partly Allowed

Samir @ Banti Ashokbhai Pandya Thro Dhara Samir Pandya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0022

Read judgment

High Courts05 Jan 2024Dismissed

Imtiyaz @ Lala Firoz Malek Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0021

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 29, 37

Read judgment

High Courts04 Jan 2024Allowed

Manubhai Karsanbhai Dabhi (Nirashrit Thakor) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 404

Read judgment

High Courts04 Jan 2024Allowed

Rahulbhai Rameshbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6, 12

Read judgment

High Courts04 Jan 2024Allowed

Minesh Manharbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 307, 323, 324, 427, 450, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts04 Jan 2024Allowed

Mahesh @ Munna Dhansukhbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 13(2)

Read judgment

High Courts04 Jan 2024Allowed

Balabhai @ Balvantbhai Jenabhai @ Sardarbhai Vasrambhai Thakor Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 506(2)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3a, 4

Read judgment