COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 89 of 1,831

High Courts12 Dec 2023Allowed

Anil @ Aniyo Champakbhai Naranbhai Koli Patel Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 468, 471

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High Courts12 Dec 2023Allowed

Rameshbhai Gandabhai Dhudabhai Thakor Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(kh), 324, 326, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts12 Dec 2023Allowed

Irfan Habibbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 1160B

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High Courts12 Dec 2023Allowed

Prajapati Ajay S/O Somabhai Mangaldas Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 5(L), 6, 8, 12

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High Courts11 Dec 2023Allowed

Tofan Pitvas Swain Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(C), 29

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High Courts11 Dec 2023Allowed

Dornah Anyango Ojijo Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 406, 420Information Technology Act, 2000 — Section 66(C), 66(D)

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High Courts11 Dec 2023Allowed

Ashraf Ali Faruk Nadirmiya Ansari Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66(C), 66(D)

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High Courts08 Dec 2023Allowed

Somabhai Amrabhai Damor Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 465, 467, 468, 471

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High Courts08 Dec 2023Allowed

Babubhai Chothabhai Rangpara Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 447Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5(a), 5(c), 5(e)

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High Courts08 Dec 2023Allowed

Mohammad Hanif Farukbhai Bokda Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279Gujarat Animal Preservation (Amendment) Act, 2011 — Section 5, 6(A), 6(B), 8(1)

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High Courts08 Dec 2023Disposed Of

Jetpur Nagarpalika Now Jetpur Navagadh Nagarpalik Vs Nanduben Arjanbhai & 1 Other(S)

Gujarat High Court · (2023) 12 GUJ CK 0006

Industrial Disputes Act, 1947 — Section 25F, 25G, 25H

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High Courts07 Dec 2023Allowed

Lalitkumar Radhavallabh Jani Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0013

Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 98, 116B

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High Courts07 Dec 2023Allowed

Satish Tukaram Vaidya @ Pintubhai Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0012

Indian Penal Code, 1860 — Section 506(2)Code Of Criminal Procedure, 1973 — Section 438

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High Courts07 Dec 2023Allowed

Kalpeshbhai Laljibhai Gajera Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0011

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306

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High Courts07 Dec 2023Allowed

Azhar @ Kitli S/O Ismailbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439

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High Courts07 Dec 2023Allowed

Jayeshbhai @ Makhkhi Kanubhai Jadav Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439

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High Courts07 Dec 2023Allowed

Pappusing Rupsing Ravat Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439

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High Courts07 Dec 2023Allowed

Ajay Uttam Macharekar (Chhara) Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439

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High Courts06 Dec 2023Allowed

Vishnubhai @ Vihabhai Khengarbhai(Vishnubhai @Vihabhai Khengarbhai Chunara) Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0030

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5a), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 397

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High Courts06 Dec 2023Allowed

Anuradha W/O Rohit Vasnabhai Bammaniya Vs State Of Gujarat

Gujarat High Court · (2023) 12 GUJ CK 0029

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