High Courts10 Nov 2025Allowed
Meet Prakashbhai Raval Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1934
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 316(5), 318(2), 318(4), 319(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 32 of 1,831
High Courts10 Nov 2025Allowed
Lavesh Jikeshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1933
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 316(5), 319(2), 318(2), 318(4)
High Courts10 Nov 2025Allowed
Laljibhai @Lalo Naranbhai Mer (Laljibhai @Lalabhai Naranbhai Mer (T.Koli)) Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1932
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 103(1), 115(2), 189(2), 189(4), 190, 191(2), 191(3), 351(3), 352Gujarat Police Act, 1951-135
High Courts10 Nov 2025Allowed
Thakor Sureshji Mangaji & Anr Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1931
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 103(1)Gujarat Police Act, 1951-Section 135
High Courts10 Nov 2025Allowed
Jaydipbhai Ujamshibhai Rathod Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 11 GUJ CK 1930
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 64(1), 76, 308(2), 351(3)Information Technology Act, 2000-Section 66(e)
High Courts07 Nov 2025Allowed
Ritesh S/O Gyanoba Shivaji Mahadika Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1941
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 305(d), 317(2), 331(4),
High Courts07 Nov 2025
Aryan Jagdishbhai Padhiyar Thro Padhiyar Naynaben Jagdishbhai Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 11 GUJ CK 1940
High Courts07 Nov 2025Allowed
Pankaj Karshanbhai Dhaduk Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1939
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 61(2), 316(5), 318(4), 319(2), 338
High Courts07 Nov 2025Allowed
Rampratap Dhanraj Bhargav Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1938
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 308(5), 318(2)Gujarat Prevention And Eradication Of Human Sacrifice And Other Inhuman, Evil And Aghori Practices And Black Magic Act, 2024-Section 3(1)
High Courts07 Nov 2025Allowed
Ahamefula Joseph Ekeleme S/O. Josheph Ekeleme Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 11 GUJ CK 1937
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 22(C), 23(C), 29, 37
High Courts07 Nov 2025Allowed
Aneeskhan Abdulvahid Khan Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1936
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(A), 22(B), 22(8)(C) , 27, 29
High Courts07 Nov 2025Allowed
Goswami Lalgar Shankergar Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 11 GUJ CK 1935
Bharatiya Nyaya Sanhita, 2023-Section 54, 74, 115(2), 125(A), 296(B), 351(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(r), 3(1)(s), 3(1)(w)(1), 3(2)(5a)
High Courts06 Nov 2025Allowed
Desai Ramabhai Haribhai Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1948
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483(2)
High Courts06 Nov 2025
Heirs Of DECD. Vikrambhai Babubhai Dabhi & Ors Vs Dashrathsinh J. Dabhi & Anr
Gujarat High Court · (2025) 11 GUJ CK 1947
Motor Vehicles Act, 1988-Section 146, 173
High Courts06 Nov 2025Dismissed
Reliance General Insurance Co. Ltd Vs Giraben Vashrambhai Jogarana & Ors
Gujarat High Court · (2025) 11 GUJ CK 1946
Motor Vehicles Act, 1988-Section 166, 173
High Courts06 Nov 2025Allowed
Mahendrabhai @ Mayur Babu Puchhadiya Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1945
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 109(1), 117(2)Gujarat Police Act, 1951-Section 135(1)
High Courts06 Nov 2025Allowed
Manav Devidas Khatri Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1944
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(b)(ii)(B)
High Courts06 Nov 2025Allowed
Vasimraja Mahammad Hanif Shaikh Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1943
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 22(B), 25, 29Indian Penal Code, 1860-Section 323, 325
High Courts06 Nov 2025Allowed
Ranjit @ Rano Gambhirbhai Dangar Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1942
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 115(2), 126(2), 127(2), 127(7), 140(2), 189(2), 191(2), 308(5), 351, 352Gujarat Police Act, 1951-Section 135
High Courts04 Nov 2025Allowed
Sujanali Sakirali Saiyed Thro Vahidabanu Sakirali Saiyed Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1949
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Gujarat Police Act, 1951-Section 118, 135(1), 296(B)Indian Penal Code, 1860-Section 379(A)(3)