Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442, 458Indian Penal Code, 1860-Section 34, 120B, 114, 342, 409Code Of Criminal Procedure, 1973-Section 389, 389(3), 397, 397(1), 401, 413, 418, 418(2)

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High Courts09 Oct 2025Allowed

Piyush Vinaychandra Mehta & Ors Vs Kanjibihari Harilal Mehta & Ors

Gujarat High Court · (2025) 10 GUJ CK 1513

Bombay Public Trust Act, 1950-Section 50A, 72(4)Code Of Civil Procedure, 1908-Section 96

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High Courts07 Oct 2025Dismissed

New India Assurance Co. Ltd Vs Heirs Of Decd. Jivanbhai Baghabhai Kadiyatar : Jethiben Jivanbhai & Ors

Gujarat High Court · (2025) 10 GUJ CK 1512

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High Courts07 Oct 2025Dismissed

New India Assurance Co. Ltd Vs Sitaram Shankarbhai Thakor & Ors

Gujarat High Court · (2025) 10 GUJ CK 1511

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High Courts06 Oct 2025Allowed/ Dismissed

O And M Solutions Pvt Ltd Vs GSPC Pipavav Power Company Ltd. (GPPC) & Ors

Gujarat High Court · (2025) 10 GUJ CK 1510

Constitution Of India, 1950-Article 14

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High Courts06 Oct 2025Disposed Of

Randhirsinhji Girjojirao Dhamdhere & Anr Vs Legal Heirs Of Decd. Ajitsinhrao Ramchandrarao Dhamdhore & Ors

Gujarat High Court · (2025) 10 GUJ CK 1509

Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section, Order 1 Rule 10(2), Order 22 Rule 10, Order 22 Rule 4 (4)Transfer Of Property Act, 1882-Section 54

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High Courts01 Oct 2025Dismissed

Navinbhai Mahyavanshi(Deceased) & Ors Vs Songadh Nagarpalika Through Chief Officer & Ors

Gujarat High Court · (2025) 10 GUJ CK 1514

Constitution Of India, 1950-Article 14, 16, 226Gujarat Municipalities Act, 1963-Section 258, 271

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High Courts30 Sept 2025Dismissed

Gujariben Bhagabhai Bumbhadiya Vs Election Officer, Dalpura Gram Panchayat And Deputy Mamlatdar (E-Dhara) & Ors

Gujarat High Court · (2025) 09 GUJ CK 1056

Gujarat Panchayat Election Rules, 1994-Rule 9(1), 9(2), 27A, 58, 60, 60(7), 61, 61(4)(b), 61(5)Gujarat Panchayat Act, 1993-Section 31, 31(4), 274

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High Courts30 Sept 2025Allowed

Khushalbhai Kikabhai Patel & Ors Vs Ishwarlal Thakorebhai Nayak & Ors

Gujarat High Court · (2025) 09 GUJ CK 1055

Constitution Of India, 1950-Article 227Gujarat Land Revenue Code, 1879-Section 135(D)Limitation Act, 1963-Section 3, 5

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High Courts29 Sept 2025Allowed

Naniben Wd/O Chandulal Vajabhai Jadav & Anr Vs Takhatsinh Mansinh Jadav & Ors

Gujarat High Court · (2025) 09 GUJ CK 1057

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High Courts26 Sept 2025Allowed

Ojas Co-Operative Housing Society Limited & Ors Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 09 GUJ CK 1058

Constitution Of India, 1950-Article 226Gujarat Ownership Flats Act, 1973-Section 41AGujarat Provincial Municipal Corporations Act, 1949-Section 264

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High Courts24 Sept 2025Dismissed

Delta Rubber And Plastic Products & Anr Vs Ahmedabad Mercantile Co Op Bank Ltd. & Anr

Gujarat High Court · (2025) 09 GUJ CK 1059

Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 2(2), 144, Order 21, Rule 22, Order 21, Rule 22(1), Order 21, Rule 22(2), Order 21 Rule 23Gujarat Co-Operative Societies Act, 1961-Section 2(17), 3, 3(2), 3(3), 4(2), 74, 87, 93, 96, 100, 101, 102, 110, 155

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High Courts23 Sept 2025Allowed/ Disposed Of

Amiben Babubhai Matiya & Ors Vs Basir Sajanbhai Malesh & Anr

Gujarat High Court · (2025) 09 GUJ CK 1060

Central Motor Vehicle Rules, 1989-Rule 3Motor Vehicles Act, 1988-Section 147(1), 157(2), 163A

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High Courts22 Sept 2025Allowed

Rameshchandra Gajiyal Urfe Gajanand Maru & Anr Vs Narendrakumar Babulal Jain & Anr

Gujarat High Court · (2025) 09 GUJ CK 1062

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High Courts22 Sept 2025Disposed Of

New India Assurance Co Ltd Vs Hareshbhai Manjibhai Vala & Ors

Gujarat High Court · (2025) 09 GUJ CK 1061

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