High Courts22 Aug 2025Dismissed
Oriental Insurance Company Ltd Vs Kantibhai Balubhai Patel & Ors
Gujarat High Court · (2025) 08 GUJ CK 0923
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 35 of 1,831
High Courts21 Aug 2025Allowed
Ramjibhai Ghusabhai Aahir Vs State Of Gujarat
Gujarat High Court · (2025) 08 GUJ CK 0924
Indian Penal Code, 1860-Section 34, 302Bombay Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 161, 313
High Courts20 Aug 2025Dismissed/ Allowed
State Of Gujarat Vs Rameshbhai Savabhai Mali
Gujarat High Court · (2025) 08 GUJ CK 0926
Code Of Criminal Procedure, 1973-Section 209, 313, 377, 378(1), 378(3),Indian Penal Code, 1860-Section 302, 304I, 304II, 307, 498A
High Courts20 Aug 2025Dismissed
State Of Gujarat Vs Ghughabhai Audhadbhai Bharai - Rabari & Anr
Gujarat High Court · (2025) 08 GUJ CK 0925
Code Of Criminal Procedure, 1973-Section 207, 209, 313, 378Indian Penal Code, 1860-Section 323, 324, 504, 506(2)Bombay Police Act, 1951-Section 135
High Courts24 Jul 2025Partially allowed
Dinesh @ Bathiyo Gogha Varaniya Vs State of Gujarat
Gujarat High Court · (2025) 07 GUJ CK 1391
Indian Penal Code, 1860-Section 299, 300, 302, 304Gujarat Police Act-Section 135Code of Criminal Procedure, 1973-Section 313, 374(2)
High Courts24 Jul 2025Partially allowed
State of Gujarat Vs Chandrikaben W/O Dipak Gangaram Ramavat & Anr.
Gujarat High Court · (2025) 07 GUJ CK 1390
Indian Penal Code, 1860-Section 302, 307, 452, 323, 504, 114Bombay Police Act-Section 135Indian Evidence Act, 1872-Section 32
High Courts24 Jul 2025Rejected
Meenaben Rajendrasinh Parmar & Ors. Vs Shreemand Rajchandra Adhyatmik Satsang Sadhna Kendra & Ors.
Gujarat High Court · (2025) 07 GUJ CK 1389
Code of Civil Procedure, 1908-Order 26 Rule 10A, Section 151Constitution of India-Article 227
High Courts24 Jul 2025Rejected
Mohmmad Sarifvisad Purvala & Ors. Vs Ahmedabad Municipal Corporation & Ors.
Gujarat High Court · (2025) 07 GUJ CK 1388
Gujarat Provincial Municipal Corporation Act, 1949-Section 260, 267Gujarat Regularization of Unauthorised Development Act, 2022-Section 8(2)Ancient Monuments and Archaeological Sites and Remains Act, 1958-Section 19, 20B, 20C
High Courts29 Jan 2025Allowed
L H Of Decd Dinesh Rasikbhai Rathod, Deviben Rasikbhai Rathod Vs ICICI Lombard General Insurance Co Ltd
Gujarat High Court · (2025) 01 GUJ CK 1687
Constitution Of India, 1950-Articles 227
High Courts29 Jan 2025Dismissed
Jamnagar Area Development Authority Vs Shri Vishal Bakulchandra Pandya & Anr
Gujarat High Court · (2025) 01 GUJ CK 1686
Gujarat Civil Services Tribunal Act, 1972-Section 2(h)Gujarat High Court Rules, 1993-Rule 12, 14, 15, 15(4), 15(5), 174Gujarat High Court Rules, 1994 — Rule 174
High Courts29 Jan 2025Allowed
Raj Ganesh Varke Thro Ganeshbhai Shankar Rao Varke Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1685
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(E), 81, 98(2), 108, 116(B)
High Courts29 Jan 2025Allowed
Bharatsinh Pravinsinh Nagji Jadeja Thro Ravirajsinh Dilubha Jadeja Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1684
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(A), 65(E), 81, 98(2), 116(B)
High Courts28 Jan 2025Allowed
Sunil @ Bobdo Rameshbhai Ramjibhai Nathanbhai Patani (Kukrivala) Thro Rekhaben Rameshbhai Patani Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1683
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 114, 294B, 303(2), 323, 324, 326, 379(A)(4), 427Gujarat Police Act, 1951-Section 135(1)
High Courts28 Jan 2025Allowed
Abhay @ Bado S/O Bhagvanbhai Mohite Through Jay Naginbhai Desai Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1682
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 54, 115(2), 304(2), 351(2)(3), 352Gujarat Police Act, 1951-Section 135
High Courts28 Jan 2025Allowed
Vagil S/O Chiman Damor Thro Saturi W/O Vagil Damor Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1681
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 305, 305(A), 331(3), 331(4)
High Courts28 Jan 2025Allowed
Sunil @ Takla S/O Visambhar Nishad Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1680
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 54, 305(A), 331(4)
High Courts28 Jan 2025Allowed
Anand Cooperative Housing Society Ltd. & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1679
Gujarat Ownership Flats Act, 1973-Section 19(3), 20, 20(2), 21, 21(3), 22, 23, 41AGujarat Provincial Municipal Corporations Act, 1949-Section 264Gujarat Cooperative Societies Act, 1962-Section 74
High Courts27 Jan 2025Dismissed
Rekhaben Abhalbhai Bambhaniya Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1678
Gujarat Panchayats Act, 1993-Section 13(1)(g), 57, 57(1), 57(3)Constitution Of India, 1950-Articles 226
High Courts27 Jan 2025Allowed
Pintu @ Pavan Dhanjibhai Patidar Through Dipika Dharmesh Patel Vs Police Commissioner Of Ahmedabad & Ors
Gujarat High Court · (2025) 01 GUJ CK 1677
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 303(2), 379(A)3
High Courts27 Jan 2025Allowed
Vishnu @ V.K. Lallubhai Vishvakarma (Khatri) Thro Sapnaben Lallubhai Vishvakarma (Khatri) Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 01 GUJ CK 1676
Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 54, 114, 303(2), 379