COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 37 of 1,831

High Courts21 Jan 2025Allowed

Karan @ Kanna Amrutlal Chauhan Through Absekh Ratansingh Sikarwar Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0686

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 294B, 323, 324, 326Bharatiya Nyaya Sanhita, 2023 — Section 118(2), 125(1), 189(1), 189(4), 190, 190(1), 191(3)

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High Courts20 Jan 2025Partly Allowed

Magru Alta Prasad Rajbhar - Yadav Versus Vs State of Gujarat

Gujarat High Court · (2025) 01 GUJ CK 0639

Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 300, 302, 304

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High Courts20 Jan 2025Dismissed

Maushami Amulkumar Ganguly & Ors. Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0638

Gujarat Panchayats Act, 1993 — Section 227, 274Gujarat Panchayat Services (Class-III), Departmental Examination (Second Amendment) Rules, 2023 — Rule 1, 2, 2(i), 3, 3(i), 4

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High Courts20 Jan 2025Allowed

Savitaben Dalabhai Soya Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0637

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High Courts20 Jan 2025Allowed

Parash Kishorbhai Sachadev Through Kishorbhai S/o Ramjibhai Sachdev Versus Vs The Collector And District Magistrate, Porbandar & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0636

Constitution of India, 1950 — Articles 22(5), 226Indian Penal Code, 1860 — Section 120B, 406, 409, 465, 467, 471, 477APrevention of the Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1), 7

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High Courts20 Jan 2025Allowed

Ravindra Kameshwarsinh Yadav Thro Anitadevi Kameshwarsinh Yadav Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0635

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 54, 114, 115(2), 118(1), 294(B), 296, 323, 324, 354AGujarat Police Act, 1951 — Section 135(1)

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High Courts20 Jan 2025Allowed

Suraj @ Pappu Santoshbhai Murarilal Shrivas Thro Anitadevi Kameshwarsinh Yadav Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0634

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High Courts20 Jan 2025Allowed

Vishal Vinodchandra Bhavsar Thro Poojaben Vishalbhai Bhavsar Versus Vs The Commissioner of Police, (Ahmedabad City) & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0633

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 66(1)B, 81, 98(2), 116B

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High Courts20 Jan 2025Dismissed

Lalabhai Punambhai Beldar & Anr. Versus Vs State of Gujarat

Gujarat High Court · (2025) 01 GUJ CK 0632

Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 307, 323, 324, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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