Gujarat High Court Judgments

High Courts27 Jan 2025Allowed

Jitu @ John S/O Sanyashi Swai Thro Rana Prashant Pravinchandra Vs Commissioner Of Police & Ors

Gujarat High Court · (2025) 01 GUJ CK 1675

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(A)(E), 81, 83, 116(B)

Read judgment

High Courts27 Jan 2025Allowed

Hitendra @ Tinku @ Chaakudada Sunilkumar Shukla Thro Mamta Sunilkumar Shukla Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1674

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860-Section 115(2), 118(1), 294B, 323, 324, 392, 394, 397Gujarat Police Act, 1951-Section 135(1)

Read judgment

High Courts27 Jan 2025Allowed

Mohammed Aamin S/O Mohammed Yasin Khan Thro Yunus Mahamad Shaikh Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1673

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 379, 411

Read judgment

High Courts27 Jan 2025Allowed

Jaymin Rajuji Thakor Thro Rajuji Mangaji Thakor Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1672

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2)

Read judgment

High Courts27 Jan 2025Allowed

Sahil @ Shilu Yusufbhai @ Yusufmama Hasanbhai Patel Through Rahil Yusufbhai Patel Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1671

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023-Section 54, 115(2), 118(1), 296B, 309(4), 311, 324(4), 351(3Gujarat Police Act, 1951-Section 135(1)

Read judgment

High Courts27 Jan 2025Allowed

Mukeshbhai Narvatbhai Nayak Thro Arjunbhai Narvatbhai Nayak Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1670

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(E), 81, 108, 116(B)

Read judgment

High Courts27 Jan 2025Allowed

Rakeshbhai @ Kashinath S/O Rameshbhai @ Surendra Shau Thro Saroj Gandabhai Rathod Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1669

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3, 3(4)Prohibition Of Dowry Act, 1961-Section 65(A)(A), 65(A)(E), 98(2), 81, 116(B)

Read judgment

High Courts27 Jan 2025Allowed

Kundankumar S/O Rakeshbhai Thakur Through Sulekha Devi Rakesh Thakur Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1668

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 2(ha), 3, 3(4)Indian Penal Code, 1860-Section 354, 354A, 354B, 354C, 354D, 363, 366, 376, 376A, 376B, 376C, 376D, 376(2)N, 377Protection Of Children from Sexual Offences Act, 2012-Section 4, 6

Read judgment

High Courts24 Jan 2025Partly Allowed

Kuntalbhai Padamkumar Vyas Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 01 GUJ CK 1667

Constitution Of India, 1950-Articles 226, 227Code Of Criminal Procedure, 1973-Section 192, 200, 202, 219, 258, 322, 482Negotiable Instruments Act, 1881-Section 138, 139

Read judgment

High Courts24 Jan 2025Allowed

Arvindbhai Lakhabhai Madhvi Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 01 GUJ CK 1666

Read judgment

High Courts23 Jan 2025Dismissed

S. Kushalchand International Pvt. Ltd. & Anr Vs Additional Director, Directorate General Of Goods And Service Tax Intelligence & Anr

Gujarat High Court · (2025) 01 GUJ CK 1665

Central Goods And Service Tax Act, 2017-Section 2(84), 2(94), 2(107), 3, 5, 6(2)(B), 62, 63, 64, 73, 74, 74(1), 74(9), 74(10), 74(11), 75, 76, 122, 122(1) , 122(1A), 122(3), 122(1)(I)(X)(Xvii)(Xviii), 122(1)(I)(X)(Xvii)(Xix), 127, 129, 130Integrated Goods And Services Tax Act, 2017-Section 3, 20Constitution Of India, 1950-Articles 226, 227

Read judgment

High Courts22 Jan 2025Allowed

Pareshbhai Ravindrabhai Morker Versus Vs The State of Gujarat & Anr.

Gujarat High Court · (2025) 01 GUJ CK 0720

Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 114, 323, 447, 504, 506, 506(2)

Read judgment

High Courts22 Jan 2025Partly Allowed

Hiteshkumar Manubhai Pathak Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0719

Read judgment

High Courts22 Jan 2025Allowed

Hasmukhbhai Ishvarbhai Harmanbhai Parmar Thro Shaileshbhai Ishvarbhai Parmar Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0718

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 66(1)(B), 65(A)(E), 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 467, 468, 471

Read judgment

High Courts22 Jan 2025Allowed

Manishpratapsingh Akbarsingh Bhadoria Thro Subhashsingh Mahendrasingh Bhagel Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0717

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 323, 324, 427Bharatiya Nyaya Sanhita, 2023 — Section 115(2), 118(1), 296(B)

Read judgment

High Courts22 Jan 2025Allowed

Hareshbhai @ Haro S/o Dhirubhai Baldaniya Thro Vaktuben Dhirubhai Baldaniya Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0716

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 115(2), 118(1), 324(4), 351(3), 352Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(s)

Read judgment

High Courts22 Jan 2025Allowed

Mohammed Aamin Zakirhusen Shaikh Thro Shaikh Zulekabibi Zakir Husen Versus Vs Commissioner of Police & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0715

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 379Bharatiya Nyaya Sanhita, 2023 — Section 303(2), 305(C)

Read judgment

High Courts21 Jan 2025Dismissed

Abhishekkumar Mishra S/o Ashok Kumar Mishra Versus Vs Ankita Ghanshyam Chauhan D/o Ghanshyam Kanhaiyalal Chauhan

Gujarat High Court · (2025) 01 GUJ CK 0689

Read judgment

High Courts21 Jan 2025Allowed

Shibaram @ Shiba S/O Baburaj @ Babu Bhuyan (Bhuiya) Through Shankar Babu Bhuyan Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0688

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 54, 115(2), 118(1), 308(3), 351(3), 352Gujarat Police Act, 1951 — Section 135, 135(1)

Read judgment

High Courts21 Jan 2025Allowed

Ganeshkumar @ Tarbuch S/o. Bholabhai Gosai Through Bhartiben Bholabhai Gosai Versus Vs Commissioner of Police & Ors.

Gujarat High Court · (2025) 01 GUJ CK 0687

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 54, 115(2), 118(2), 351(2), 352Gujarat Police Act, 1951 — Section 135

Read judgment