COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 34 of 1,831

High Courts18 Sept 2025Partly Allowed

Sunil @ Rahul Rajeshbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2025) 09 GUJ CK 1063

Indian Penal Code, 1860-Section 114, 188, 299, 300, 300(1), 300(2), 300(3), 300(4), 302, 304, 304I, 304II, 323Code Of Criminal Procedure, 1973-Section 313

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High Courts17 Sept 2025Allowed

M D Modern Road Makers Pvt Ltd Vs Naginbhai Chandubhai Parmar & Ors

Gujarat High Court · (2025) 09 GUJ CK 1064

Motor Vehicles Act, 1988-Section 147

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High Courts16 Sept 2025Disposed Of

Triveniben Wd/O Shyamgar Harigar & Ors Vs Not Known & Ors

Gujarat High Court · (2025) 09 GUJ CK 1071

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High Courts16 Sept 2025Partly Allowed

Jenis Kalpesh Roy Vs Sunil Rameshchandra Parmar & Ors.

Gujarat High Court · (2025) 09 GUJ CK 1070

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High Courts16 Sept 2025Dismissed

National Insurance Company Ltd Vs Chanchiben Wd-O Saradarji V Thakor & Ors.

Gujarat High Court · (2025) 09 GUJ CK 1069

Motor Vehicles Act, 1988-Section 2(21), 3(1), 10(2)(d), 10(2)(e)

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High Courts16 Sept 2025Disposed Of

Jagdishbhai Khimabhai Jambucha Vs Panchabhai Ghughabhai Bhil & Ors

Gujarat High Court · (2025) 09 GUJ CK 1068

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High Courts16 Sept 2025Partly Allowed

Khengarbhai Ratubhai Vs Inayatkhan Dolubhai Chisti & Anr

Gujarat High Court · (2025) 09 GUJ CK 1067

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High Courts16 Sept 2025Partly Allowed

Babubhai @ Dadlabhai Chandubhai Rathwa Vs State Of Gujarat

Gujarat High Court · (2025) 09 GUJ CK 1066

Code Of Criminal Procedure, 1973-Section 164, 313Indian Penal Code, 1860-Section 299, 300, 302, 303, 304, 304II

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High Courts16 Sept 2025Dismissed

State Of Gujarat Vs Jakirhussain Alias Chelo Mahmadbhai Jidhran

Gujarat High Court · (2025) 09 GUJ CK 1065

Indian Penal Code, 1860-Section 302, 324, 354

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High Courts15 Sept 2025Allowed/Disposed Of

Mulubhai Punjabhai (Abated As Per Hon'ble Court's Order Dt. 30/09/2024) & Anr Vs State Of Gujarat

Gujarat High Court · (2025) 09 GUJ CK 1072

Indian Penal Code, 1860-Section 34, 147, 148, 149, 299, 300, 302, 304, 304II, 323, 324, 337, 360, 361, 504Code Of Criminal Procedure, 1973-Section 313, 360, 361

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High Courts12 Sept 2025Disposed Of

Sutrapada Nagarpalika Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 09 GUJ CK 1073

Constitution Of India, 1950-Article 226Gujarat Panchayat (Payment Of Lumpsum Contribution By Factories In Lieu Of Taxes) Rules, 1998-Rule 3, 4, 4(2), 5, 6, 7, 8Gujarat Gram and Nagar Panchayats Taxes and Fees Rules, 1964-Rule 3(3), 3(3)(a), 3(3)(ii)(b), 3(3)(ii)(c), 8(2), 8(2)(iii)

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High Courts08 Sept 2025Dismissed

Bhagyalakshmi Housing Society & Ors Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 09 GUJ CK 1075

Constitution Of India, 1950-Article 226Gujarat Town Planning And Urban Development Rules, 1979-Rule 29(9)Gujarat Town Planning And Urban Development Act, 1976-Section 2(3), 42, 48(2), 52, 65, 65(4), 67, 70

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High Courts08 Sept 2025Partly Allowed

Bharat Sanchar Nigam Limited Vs Solanki Ajitkumar Gulabsinh & Anr

Gujarat High Court · (2025) 09 GUJ CK 1074

Constitution Of India, 1950-Article 226, 227Payment Of Wages Act, 1936-Section 2(d), 15(2)

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High Courts04 Sept 2025Dismissed

Zonal Manager, Bank Of India Vs Presiding Officer & Anr

Gujarat High Court · (2025) 09 GUJ CK 1076

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High Courts01 Sept 2025Allowed

Punjab National Bank & Anr Vs Raghuvorbhai Brujlal Gondaliya & Ors

Gujarat High Court · (2025) 09 GUJ CK 1078

Code Of Civil Procedure, 1908-Order 7 Rule 11Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13, 13(4), 14, 17, 34

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High Courts01 Sept 2025Dismissed

Tarunkumar Ramniklal Talati Vs Maheshkumar Nandlal Mehta & Ors

Gujarat High Court · (2025) 09 GUJ CK 1077

Gujarat Rents, Hotel And Lodging House Rates Control Act, 1947-Section 29(2)Bombay Rents, Hotel And Lodging House Rates Control Act, 1947-Section 12(3)(b)

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High Courts28 Aug 2025Allowed

Gujarat Colony Co Op Ho Soc Ltd Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 08 GUJ CK 0919

Constitution Of India, 1950-Article 226, Gujarat Ownership Flats Act, 1973-Section 41AGujarat Proventil Municipal Corporation Act, 1949-Section 264

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High Courts25 Aug 2025Allowed

Motibhai Masarabhai Meghval (Paregi) Vs State Of Gujarat

Gujarat High Court · (2025) 08 GUJ CK 0920

Code Of Criminal Procedure, 1973-Section 161, 162, 209, 313, 374, 428Indian Penal Code, 1860-Section 201, 302, 316, 498A

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High Courts24 Aug 2025

Flex Commodities Dmc Vs M. V. Laila Prospera (Imo No. 9149897)

Gujarat High Court · (2025) 08 GUJ CK 0922

Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 4(1)(l), 4(1)(n)

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High Courts24 Aug 2025

United Asia Bunkering And Trading Pte. Ltd Vs M.V. Laila Prospera (Imo No. 9149897)

Gujarat High Court · (2025) 08 GUJ CK 0921

Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 4(1) (l), 4(1)(w), 9(1)(e)

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