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Gujarat High Court judgments

36,606 judgments · page 31 of 1,831

High Courts13 Nov 2025Allowed

Kishanlal Govindram Kadva Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1889

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 316(2), 336(2), 336(3), 338, 340(2)Information Technology Act, 2000-Section 66(c)
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High Courts13 Nov 2025Allowed

Abhishek Rasikbhai Khoyani Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1888

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 54, 61(2), 316(2), 318(2)Information Technology Act, 2000-Section 66(C), 66(D)
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High Courts12 Nov 2025Allowed

Jasram @ Jassi Ramprasad Meena Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1893

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 308(6), 317(2), 318(4), 319, 336(2), 336(3), 337, 340Information Technology Act, 2000-Section 66(c), 66(d)
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High Courts11 Nov 2025Allowed

Umesh Jagdish Tyagi Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1929

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 316(2), 318(4), 319(2)Information Technology Act, 2000-Section 66d
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