COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 29 of 1,831

High Courts21 Nov 2025Allowed

Ravi Nileshkumar Parmar Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1858

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 114, 294(b), 323, 498ADowry Prohibition Act, 1961-Section 3, 7

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High Courts21 Nov 2025Allowed

Dharamshi Bachubhai Bhanushali & Or Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1857

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 120B, 465, 467, 468, 471

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High Courts21 Nov 2025Dismissed/ Disposed Of

VVF India Ltd & Anr Vs Union Of India & Ors

Gujarat High Court · (2025) 11 GUJ CK 1856

Constitution Of India, 1950-Article 226Prevention Of Food Adulteration Rules, 1955-Rule 5, 49, 67(3), 69aSolvent Extracted Oil Deoiled Meal And Edible Flour Control Order, 1967-Rule 9(2)

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High Courts21 Nov 2025Allowed

Hemraj Malabhai Rabari & Ors Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1855

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430(1)Indian Penal Code, 1860-Section 34, 120B, 147, 148, 149, 302

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High Courts20 Nov 2025Allowed

Chauhan Savitaben W/O Jitendrasingh @ Lalaji Sakraji Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1844

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High Courts20 Nov 2025Allowed

Ashaben Dhavalgiri Gauswami Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1843

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483(2)

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High Courts20 Nov 2025Allowed

Ashish Balubhai Kakadiya Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1842

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483(2)

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High Courts20 Nov 2025Allowed

Shailesh Nathabhai Ukani Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1841

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483(2)

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High Courts20 Nov 2025Disposed Of

Umeshbhai Naranbhai Patel & Ors Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1840

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High Courts20 Nov 2025Disposed Of

Nileshbhai Sureshbhai Naik & Ors Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1839

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High Courts20 Nov 2025Disposed Of

Memuna Hatim Kagalwala Vs State Of Gujarat & Anr.

Gujarat High Court · (2025) 11 GUJ CK 1838

Gujarat Registration Of Birth And Death Rules, 2004-Rule 11Hindu Adoptions And Maintenance Act, 1956-Section 9(2), 11(vi), 15, 16

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High Courts20 Nov 2025Dismissed

State Of Gujarat Vs Rajendra @ Raju Jivrajbhai Chauhan

Gujarat High Court · (2025) 11 GUJ CK 1837

Indian Penal Code, 1860-Section 302Bombay Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 313, 378

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High Courts20 Nov 2025Dismissed

State Of Gujarat Vs Dinu Parbat Karamta & Ors.

Gujarat High Court · (2025) 11 GUJ CK 1836

Indian Penal Code, 1860-Section 34, 300, 307, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(x), 3(2)(v)Bombay Police Act, 1951-Section 135

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High Courts20 Nov 2025Dismissed

State Of Gujarat Vs Ismile Jusabbhai Chavda

Gujarat High Court · (2025) 11 GUJ CK 1835

Indian Penal Code, 1860-Section 324, 376Bombay Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 313, 378

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High Courts19 Nov 2025Dismissed/ Allowed

Mira Industries Vs Sales Tax Officer (1) Div. 15

Gujarat High Court · (2025) 11 GUJ CK 1854

Gujarat Sales Tax Rules, 1970-Rule 42, 47Gujarat Sales Tax Act, 1969-Section 2(21), 21(2)

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High Courts19 Nov 2025Allowed

Reliance Industries Limited Vs Commissioner Of Central Excise-Rajkot

Gujarat High Court · (2025) 11 GUJ CK 1853

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High Courts19 Nov 2025Disposed Of

Bright Performance Nutrition Partnership Firm Parag Ramesh Bhatia (Partner) Vs Assistant Commissioner Of Income Tax Circle Gandhidham & Ors

Gujarat High Court · (2025) 11 GUJ CK 1852

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High Courts19 Nov 2025Disposed Of

Council Of Institute Of Chartered Accountants Of India Vs S.N. Valera, Fca M/S. S.N. Valera & Co.

Gujarat High Court · (2025) 11 GUJ CK 1851

Chartered Accountant Regulation, 1988- Regulation 14(3), 16, 16(2), 16(3), 16(4), 16(5)Chartered Accountants Act, 1949-Section 21, 21(1), 21(2), 21(3), 21(5), 21(6)

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High Courts19 Nov 2025Dismissed

State Of Gujarat Vs Rajeshbhai Pitamberbhai Parmar & Ors.

Gujarat High Court · (2025) 11 GUJ CK 1850

Indian Penal Code, 1860-Section 107, 114, 176, 201, 304B, 306, 498ACode Of Criminal Procedure, 1973-Section 209, 216, 378, 378(1)(iii), 379Evidence Act, 1872-Section 113(A), 113B

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High Courts19 Nov 2025Dismissed

State Of Gujarat Vs Parbatsinh Chhagansinh Zala

Gujarat High Court · (2025) 11 GUJ CK 1849

Indian Penal Code, 1860-Section 34, 307, 323, 324, 504Code Of Criminal Procedure, 1973-Section 313, 378

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