High Courts01 Dec 2025Allowed
Leelaben Wd/O Anopbhai Alias Kalubhai Pateliya & Ors Vs Mahendrabhai Sardarbhai Kanabhai & Ors
Gujarat High Court · (2025) 12 GUJ CK 1778
Motor Vehicles Act, 1988-Section 173
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 27 of 1,831
High Courts01 Dec 2025Allowed
Oriental Insurance Co. Ltd Vs Minor Amrasinh Bhopatbhai Nayak & Ors
Gujarat High Court · (2025) 12 GUJ CK 1777
Limitation Act, 1963-Section 5
High Courts01 Dec 2025Dismissed
State Of Gujarat Vs Mukesh Himmatlal Rathod & Ors
Gujarat High Court · (2025) 12 GUJ CK 1776
Code Of Criminal Procedure, 1973-Section 209, 378, 378(1)(3), 379Indian Penal Code, 1860-Section 399, 401, 402Bombay Police Act, 1951-Section 135(1)
High Courts01 Dec 2025Dismissed
State Of Gujarat Vs Sitaben W/O Prahladbhai Chauhan & Ors
Gujarat High Court · (2025) 12 GUJ CK 1775
Code Of Criminal Procedure, 1973-Section 161, 209, 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 294(B), 324Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(i)(x)
High Courts01 Dec 2025Dismissed
State Of Gujarat Vs Suthar Ishwarlal Ramnath & Ors
Gujarat High Court · (2025) 12 GUJ CK 1774
Code Of Criminal Procedure, 1973-Section 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 323, 504, 506(2)Bombay Police Act, 1951-Section 135
High Courts28 Nov 2025Allowed
Samir Mohmadmiya Shaikh Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1905
Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2), 334(1)
High Courts28 Nov 2025Allowed
Ritik @ Chintu S/O Rameshbhai Chaudhri Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1904
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Indian Penal Code, 1860-Section 54, 305, 331(3), 331(4), 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 377
High Courts28 Nov 2025Allowed
Kishorbhai Sajanbhai Gurgutiya Through Gurgatiya Mandabhai Sajanbhai
Gujarat High Court · (2025) 11 GUJ CK 1903
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(B), 3Gujarat Prohibition Act, 1949-Section 65(b), 65(c), 65(d), 65(e), 65(f), 81
High Courts28 Nov 2025
Zayed @ Javid S/O Abdul Raheman Abdul Kadar Ghanchi Thro Rehan Alam Abdulrehman Ghanchi Vs State Of Gujarat & Ors.
Gujarat High Court · (2025) 11 GUJ CK 1902
High Courts28 Nov 2025Allowed
Umeshbhai Jatariyabhai Vasava Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1901
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Gujarat Prohibition Act, 1949-Section 65(a), 65(e), 98(2)
High Courts28 Nov 2025Allowed
Dipikaben Alkeshkumar Bhatiya Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1900
High Courts28 Nov 2025Allowed
Narayanlal Mithalal Suthar & Anr Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1899
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Gujarat Prohibition Act, 1949-Section 65(e), 81, 83, 98(2)
High Courts28 Nov 2025Allowed
New India Assurance Co. Limited Vs Himat Naran Maraj & Ors.
Gujarat High Court · (2025) 11 GUJ CK 1898
Limitation Act, 1963-Section 5Motor Vehicles Act, 1988-Section 166
High Courts27 Nov 2025Allowed
Abdul Jabbar Harun Shaikh Thro Ajrudin Islamudin Ansari Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1911
Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2)
High Courts27 Nov 2025Allowed
Sanjay Natverbhai Solanki Thro Ajrudin Islamudin Ansari Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1910
Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2)
High Courts27 Nov 2025Allowed
Sunny S/O Vijaybhai Chouhan Thro Gyanvatidevi Vijaybhai Chouhan Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1909
Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Gujarat Police Act, 1951-Section 3(5), 54, 103(1), 108, 115(2), 118(1), 180, 188(4), 189(2), 191(2), 191(3), 238(A), 352, Indian Penal Code, 1860-Section 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 377
High Courts27 Nov 2025Allowed
Shaileshbhai @ Sanjaybhai Pitamberbhai Solanki (Chamar) Thro Babiben Pitamber Solanki Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1908
Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 123, 303(2), 331(3)(4)(5), 332(C)
High Courts27 Nov 2025Allowed
Mohammad Anvar Mohammad Akbar Shaikh Thro Ajruddin Islamudin Ansari Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1907
Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 303(2)
High Courts27 Nov 2025Dismissed
Navyug Kelavani Mandal Thro Alpesh Ramanbhai Patel Vs State Of Gujarat & Ors
Gujarat High Court · (2025) 11 GUJ CK 1906
Code Of Criminal Procedure, 1973-Section 200
High Courts26 Nov 2025Dismissed
Ashish Navalkumar Sureka Vs State Of Gujarat
Gujarat High Court · (2025) 11 GUJ CK 1918