High Courts08 Dec 2025Allowed
Senma Manojbhai Gabhabhai Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1817
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 25 of 1,831
High Courts08 Dec 2025Allowed
Ajmalbhai Mavjibhai Rabari Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1816
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483(2)
High Courts05 Dec 2025Dismissed
State Of Gujarat Vs Kantibhai Bhagabhai Bharvad & Ors
Gujarat High Court · (2025) 12 GUJ CK 1788
Indian Penal Code, 1860-Section 114, 323, 504Bombay Police Act, 1951-Section 135Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(10, 3(1)(x))
High Courts05 Dec 2025Dismissed
State Of Gujarat Vs Ganchi Ishmail @ Yusuf Abdulbhai & Anr
Gujarat High Court · (2025) 12 GUJ CK 1787
Code Of Criminal Procedure, 1973-Section 378, 379Indian Penal Code, 1860-Section 306, 498A
High Courts05 Dec 2025Dismissed
State Of Gujarat Vs Sureshchandra Jerambhai & Ors.
Gujarat High Court · (2025) 12 GUJ CK 1786
Indian Penal Code, 1860-Section 107, 114, 306, 498ADowry Prohibition Act, 1961-Section 3, 7Code Of Criminal Procedure, 1973-Section 378, 379
High Courts05 Dec 2025Dismissed
State Of Gujarat Vs Pathubhai Shailarbhai Mobh & Ors
Gujarat High Court · (2025) 12 GUJ CK 1785
Indian Penal Code, 1860-Section 114, 22, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(10), 3(1)(x)Code Of Criminal Procedure, 1973-Section 378, 379
High Courts05 Dec 2025Dismissed
State Of Gujarat Vs Poonamsinh Nansinh & Ors
Gujarat High Court · (2025) 12 GUJ CK 1784
Indian Penal Code, 1860-Section 114, 306, 498(A)Code Of Criminal Procedure, 1973-Section 378, 379
High Courts04 Dec 2025Allowed
Sahilbhai Manaji Thakor Vs State Of Gujarat & Anr
Gujarat High Court · (2025) 12 GUJ CK 1797
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 351(3)Protection Of Children From Sexual Offences Act, 2012-Section 4, 6
High Courts04 Dec 2025Allowed
Sagar Jayantibhai Damodra Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1796
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 111(2)(B), 111(3), 111(4)Gujarat Prohibition Act, 1949-Section 65e, 81, 83, 98(2), 116B
High Courts04 Dec 2025Dismissed
State Of Gujarat Vs Fulabhai Varsingbhai Pandore & Anr
Gujarat High Court · (2025) 12 GUJ CK 1795
Indian Penal Code, 1860-Section 114, 306, 498ACode Of Criminal Procedure, 1973-Section 378, 379
High Courts04 Dec 2025Dismissed
State Of Gujarat Vs Rajesh Jayantilal Dave & Ors
Gujarat High Court · (2025) 12 GUJ CK 1794
Indian Penal Code, 1860-Section 114, 306, 498ACode Of Criminal Procedure, 1973-Section 378, 379
High Courts04 Dec 2025Allowed
Jayaben @ Aniben W/O Soparbhai Nagariyabhai Rathva & Anr Vs State Of Gujarat
Gujarat High Court · (2025) 12 GUJ CK 1793
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 491, 493, 495Indian Penal Code, 1860-Section 114, 120(B), 201, 302, 323, 506(2), 507
High Courts04 Dec 2025Dismissed
State Of Gujarat Vs Hanubhai Bodubhai Bhatti & Ors
Gujarat High Court · (2025) 12 GUJ CK 1792
Indian Penal Code, 1860-Section 114, 323, 504, 506(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(x), 3(1)(10)Bombay Police Act, 1951-Section 135
High Courts04 Dec 2025Dismissed
State Of Gujarat Vs Khatki Bhatti Faruq @ Ishi Musabhai, & Anr
Gujarat High Court · (2025) 12 GUJ CK 1791
Indian Penal Code, 1860-Section 323, 354Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(x), 3(1)(10), 3(1)(11)Code Of Criminal Procedure, 1973-Section 378, 379
High Courts04 Dec 2025Dismissed
State Of Gujarat Vs Arvindbhai Umedbhai Prajapati & Ors
Gujarat High Court · (2025) 12 GUJ CK 1790
Indian Penal Code, 1860-Section 114, 306, 498ACode Of Criminal Procedure, 1973-Section 378, 379
High Courts04 Dec 2025Dismissed
State Of Gujarat Vs Vaghari Nareshbhai Chamanbhai & Ors
Gujarat High Court · (2025) 12 GUJ CK 1789
Indian Penal Code, 1860-Section 114, 135, 294(b), 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(x)Code Of Criminal Procedure, 1973-Section 378, 379
High Courts03 Dec 2025Dismissed
Haresh Ramchandra Balwani & Anr Vs Dineshbhai Madubhai Mali & Ors
Gujarat High Court · (2025) 12 GUJ CK 1807
Code Of Civil Procedure, 1908- Order 9 Rule 4
High Courts03 Dec 2025Dismissed
State Of Gujarat Vs Samunbhai Mustanshir Gajipurwala
Gujarat High Court · (2025) 12 GUJ CK 1806
Electricity Act, 2003-Section 135(1)(B)Code Of Criminal Procedure, 1973-Section 378, 379
High Courts03 Dec 2025Dismissed
State Of Gujarat Vs Radheshyam Shriharidwarilal Goyel & Anr
Gujarat High Court · (2025) 12 GUJ CK 1805
Code Of Criminal Procedure, 1973-Section 209, 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 509Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(12)
High Courts03 Dec 2025Dismissed
State Of Gujarat Vs Rameshbhai Lakhabhai Vekariya
Gujarat High Court · (2025) 12 GUJ CK 1804
Electricity Act, 2003-Section 135, 151Code Of Criminal Procedure, 1973-Section 153, 173, 378, 379