Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 114, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012-Section 3(a), 4, 5(L), 6, 16, 17

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High Courts18 Nov 2025Allowed

Discover Overseas Education Thro Jignasha Tushar Navlakha) & Anr Vs Monica Pradeepbhai Chauhan & Ors

Gujarat High Court · (2025) 11 GUJ CK 1868

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Narcotic Drugs And Psychotropic Substances Act, 1985-Section 138

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High Courts18 Nov 2025Allowed

Chaudhari Girishkumar Govindbhai Vs State Of Gujarat & Anr.

Gujarat High Court · (2025) 11 GUJ CK 1867

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 114, 406, 420, 506(2)

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High Courts18 Nov 2025Allowed

Aman S/O Ramzanbhai Sandhi & Ors Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1866

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 114, 294(b), 323, 324, 365, 506(2)Gujarat Police Act, 1951-Section 135(1)

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High Courts18 Nov 2025

ICICI Lombard General Insurance Co Ltd Vs Ramnath Jagdev Bhagat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1865

Motor Vehicles Act, 1988-Section 140(A), 163A, 166

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High Courts18 Nov 2025Allowed

New India Assurance Co. Ltd Vs Samariben Wd/O Abhesinh Saburbhai Baria & Ors

Gujarat High Court · (2025) 11 GUJ CK 1864

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High Courts18 Nov 2025

United India Insurance Company Limited Vs Maltiben Bhupendrabhai Shah & Ors

Gujarat High Court · (2025) 11 GUJ CK 1863

Motor Vehicles Act, 1988-Section 147

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High Courts18 Nov 2025Allowed

Shilpaben Narshibhai Solanki & Ors Vs Samirbhai Kadarbhai Rindbloch & Ors

Gujarat High Court · (2025) 11 GUJ CK 1862

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High Courts17 Nov 2025Partly Allowed

Ramanbhai Rupabhai Chauhan Vs Nazirbeig Aazambeig Mirza & Anr

Gujarat High Court · (2025) 11 GUJ CK 1876

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High Courts17 Nov 2025Partly Allowed

Mansuri Akrambhai Kalubhai Vs Thakor Jasvantbhai Laxmabhai & Ors

Gujarat High Court · (2025) 11 GUJ CK 1875

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High Courts17 Nov 2025Partly Allowed

Mansuri Mohsin Salimbhai Vs Thakor Jasvantbhai Laxmabhai & Ors

Gujarat High Court · (2025) 11 GUJ CK 1874

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High Courts17 Nov 2025Disposed Of

Manjula Pooja Shroff Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1873

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High Courts17 Nov 2025Allowed

Mineshkumar Pramodchandra Raval( Disposed Of As Per Hon'ble Court Order Dt.9/11/22) & Ors Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1872

Code Of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 114, 294(b), 323, 498A, 504, 506(2)Dowry Prohibition Act, 1961-Section 3, 7

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High Courts17 Nov 2025Allowed

Harshadbhai Rasikhbhai Patel & Ors Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1871

Bharatiya Nyaya Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 114, 143, 147, 148, 149, 323, 324, 427, 504, 506(2)Gujarat Police Act, 1951-Section 135

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High Courts14 Nov 2025Dismissed

State Of Gujarat Vs Mafabhai Hirabhai Bhangi & Ors

Gujarat High Court · (2025) 11 GUJ CK 1881

Indian Penal Code, 1860-Section 34, 302& Code Of Criminal Procedure, 1973-Section 313, 378Bombay Police Act, 1951-Section 135

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