High Courts21 Jul 2020Disposed Of
Koli Rajabhai Rupabhai Vs Dadamben Bherabhai Dhukh
Gujarat High Court · (2020) 07 GUJ CK 0075
Constitution Of India, 1950 — Article 226, 227Mamlatdars Courts Act, 1906 — Section 5(2)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 292 of 1,768
High Courts21 Jul 2020Allowed
Ravilas Hotamsing Rajput Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 413, 454, 457
High Courts21 Jul 2020Allowed
Shakilbhai Ushmanbhai Belim Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 465, 467, 468, 471
High Courts21 Jul 2020
Rajubhai Ishwarbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0071
Indian Penal Code, 1860 — Section 114, 323, 324, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts21 Jul 2020Dismissed
Mohammad Wasim Mohammad Yakubkhan Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0070
Indian Penal Code, 1860 — Section 377, 376(2)(i), 506(2)
High Courts21 Jul 2020Allowed
Hasanbhai Yunusbhai Kazi Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394, 427Gujarat Police Act, 1951 — Section 135
High Courts21 Jul 2020Allowed
Yogeshbhai Bhagwanbhai Bambhaniya Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 307, 324Arms Act, 1959 — Section 25(1b)(a), 27(2)
High Courts21 Jul 2020Allowed
Jashodaben Ramanbhai Jadav Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 465, 467, 468, 471
High Courts21 Jul 2020Allowed
Gaigashalam S/O Lalmohamad Ansari Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Gujarat Mines And Miners (Regulation And Development) Act, 1957 — Section 4
High Courts21 Jul 2020Allowed
Vasantbhai Nandlal Patel Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 498A, 506(2)
High Courts21 Jul 2020Allowed
Thakor Fulaji Gambhirj Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(a), 65(f)
High Courts21 Jul 2020Allowed
Paresh Sanjaybhai Kosti (Umrani) Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 342, 377Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(h), 6, 7, 8
High Courts21 Jul 2020Allowed
Sanjaybhai Motibhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 324, 325, 394, 427, 504, 506(2)
High Courts21 Jul 2020Allowed
Avkash Kantibhai Mevada Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 07 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 294(b), 323, 498A, 506(2)
High Courts21 Jul 2020Allowed
Pranav Jagjivanbhai Patel & 2 Other(s) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 07 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 427, 504, 506(2)
High Courts21 Jul 2020Allowed
Aartiben W/O Vijaybhai @ Chako Jashbhai Chavda Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 494, 495
High Courts21 Jul 2020Allowed
Laljibhai Mohanbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366
High Courts21 Jul 2020Dismissed
Anish Mehboobbhai Sangh (As Per Fir Anish Sanghi) Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0057
Indian Penal Code, 1860 — Section 114, 323, 427, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts21 Jul 2020Allowed
Desai (Chaudhary) Jigarbhai S/O. Jagubhai @ Jagdishbhai Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 302, 307, 323, 403, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts21 Jul 2020Allowed
Baaluji Alias Galo Ramanbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 379A(1)(3)Arms Act, 1959 — Section 25(1)(b)(a)