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Gujarat High Court judgments

35,350 judgments · page 291 of 1,768

High Courts22 Jul 2020Disposed Of

Pratapbhai Khushalbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0041

Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining The Transportation And Storage) Rules, 2017 — Rule 21Indian Penal Code, 1860 — Section 21, 186, 379, 505
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High Courts22 Jul 2020Allowed

Chauhan Mohanbhai Somabhai Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0039

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act,1949 — Section 65AE, 81, 83, 98, 98(2), 99, 116BCode Of Criminal Procedure, 1973 — Section 451
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High Courts22 Jul 2020Allowed

Akbar Ismail Samat Mathda Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 324, 325, 326Gujarat Police Act, 1951 — Section 135
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High Courts22 Jul 2020Allowed

Rahul Baldevbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(C)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(l), 6, 11(6), 12
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High Courts21 Jul 2020Dismissed

Rutugna Arvindkumar Trivedi Vs Union Of India

Gujarat High Court · (2020) 07 GUJ CK 0076

Constitution Of India, 1950 — Article 14, 21, 22, 22(4), 22(5), 226Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 2, 2(e), 3, 3(1), 3(2), 3(3), 5A, 8, 8(1), 8B, 8C9, 10, 10A, 11Indian Penal Code, 1860 — Section 107
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