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Gujarat High Court judgments

35,350 judgments · page 293 of 1,768

High Courts21 Jul 2020Allowed

Vinodkumar Vijaynarayan Tiwari Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 144, 439Indian Penal Code, 1860 — Section 143, 147, 148, 188, 269, 325, 332, 337, 307, 395, 427, 431Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 3(2)
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High Courts21 Jul 2020Allowed

Salman Abdul Rauf Saburiya Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 186, 279, 307, 332, 353, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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High Courts21 Jul 2020Allowed

Kishan Rajeshbhai Trivedi Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0049

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 323, 342, 352, 354, 354(a), 354(B), 354(D), 363, 366, 376D, 376(2)(f), 376(2)(n), 377Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 10, 12, 17, 18
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High Courts21 Jul 2020Allowed

Vinay Bangali Gupta Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420, 468, 471Information Technology Act, 2000 — Section 66(B)(C)(D)/li>
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High Courts14 Jul 2020Dismissed

Bharat Jasmatbhai Barvaliya Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0008

Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(G), 6, 7, 8Immoral Traffic (Prevention) Act, 1956 — Section 3, 5Code Of Criminal Procedure, 1973 — Section 439
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High Courts14 Jul 2020Allowed

Rizwan Ishaq Patel Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0003

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(c), 21(c), 22(c), 23(c), 25, 29, 60(1)(2)(3)
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High Courts14 Jul 2020Dismissed

Dewang @ Devlo Sureshbhai Brahmbhatt Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0001

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 70, 155(2), 156(1), 320, 437, 482Indian Penal Code, 1860 — Section 34, 120B, 171, 294, 307, 365, 384, 395, 467, 468, 471, 504, 506(2)
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