High Courts31 Jul 2020Allowed
Rakesh @ Ghochu Karamchand Talreja Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81, 116B
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 289 of 1,768
High Courts31 Jul 2020Allowed
Mohamadharun Mohamadmustak Shaikh Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0101
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 323, 504
High Courts31 Jul 2020Allowed
Laljibhai Harishankarbhai @ Babubhai Panot Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0100
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 306, 498A
High Courts31 Jul 2020Allowed
Mukesh @ Tebu Harjibhai Makwana Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 8, 17, 18
High Courts31 Jul 2020Allowed
Jayesh D. Desai Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0097
Constitution Of India, 1950 — Article 439Indian Penal Code, 1860 — Section 114, 120(B), 294(b), 323, 365, 386, 506(1), 506(2), 507Gujarat Police Act, 1951 — Section 135(1)
High Courts31 Jul 2020
Aspak @ Ashfaq Abdullatif Shekh Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 07 GUJ CK 0096
Indian Penal Code, 1860 — Section 114, 323, 427, 504, 506(2)
High Courts31 Jul 2020Allowed
Manoj Vrajlal Trivedi Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 403, 467, 468, 471
High Courts31 Jul 2020Allowed
Bhavani Construction Co Through His Partner Vipul Vadibhai Barot Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0094
Constitution Of India, 1950 — Article 226, 227Motor Vehicles (Driving) Regulations, 2017 — Rule 7, 12, 12(2)(b)(ii), 22Code Of Criminal Procedure, 1973 — Section 451
High Courts31 Jul 2020
Madhubhai Nanabhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0128
Constitution Of India, 1950 — Article 226
High Courts31 Jul 2020
Walwani Anil Pratapbhai Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0092
Constitution Of India, 1950 — Article 226
High Courts31 Jul 2020Allowed
Jigneshbhai Girishbhai Doshi Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 07 GUJ CK 0090
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98
High Courts31 Jul 2020Allowed
Rathod Dharmendra Punamchand Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0089
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Indian Penal Code, 1860 — Section 120(B), 285, 308, 379
High Courts31 Jul 2020Allowed
Ramji Dharamshi Bhanushali Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 406, 465, 467, 468, 471
High Courts31 Jul 2020Allowed
Samsudin @ Khokhan Akbar Shikh Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420
High Courts31 Jul 2020Allowed
Jasubha Bhimji Rathod Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 294(b), 307, 323, 324, 325, 326, 504Gujarat Police Act, 1951 — Section 135
High Courts31 Jul 2020Allowed
Maheshdan Rajendrakumar Gadhvi Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 365, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts31 Jul 2020Allowed
Pratik Rameshbhai Patel & 2 Other(s) Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 409, 420Disaster Management Act, 2005 — Section 53
High Courts31 Jul 2020Allowed
Hasmukhbhai Vallabhbhai Bera Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 465, 468Prevention Of Corruption Act, 1988 — Section 12, 13(1)(d), 13(2)
High Courts31 Jul 2020Allowed
Bharat Alias Bholabhai Khimjibhai Kavad Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption (Amendment) Act 2018 — Section 12, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 34, 467, 468
High Courts31 Jul 2020Allowed
Diwaliben Wife Of Kantibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 304(B), 306, 323, 498ADowry Prohibition Act, 1961 — Section 4