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Gujarat High Court judgments

35,350 judgments · page 287 of 1,768

High Courts05 Aug 2020Dismissed

Jahir Hasan Tailor Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 186, 188, 332, 504, 506(2)Epidemic Diseases Act, 1897 — Section 3
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High Courts05 Aug 2020Allowed

Hasmukhbhai Lalitbhai Popat Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0029

Indian Penal Code, 1860 — Section 323, 376(2)(f)(n), 376AB, 354, 504, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Aug 2020Allowed

Sirajbhai Ahmedbhai Sipai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation (Amendment) Act 2017 — Section 6(B)(1), 5, 6, 8, 6(A)(B), 8(2), 8(4)Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(L)
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High Courts05 Aug 2020Dismissed

Abdullah Vali Umar Patel Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(j), 376(2)(k), 376(2)(l), 376(2)(n), 376(3), 506, 506(1)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 12
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