High Courts06 Aug 2020Allowed
Bherusinh @ Bhairavsinh Dhulsinh Dabhi Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 81, 83, 116(B)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 285 of 1,768
High Courts06 Aug 2020Allowed
Chandubhai @ Bhagat Kabhaibhai Gohel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(b), 8(c), 20(a), 20(b)
High Courts06 Aug 2020Allowed
Mahendra Tribhuvanbhai Unadkat Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 408, 409, 438
High Courts06 Aug 2020Allowed
Lagdhirbhai Jetubhai @ Jaitabhai Vala Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 98(2), 100, 129, 132
High Courts06 Aug 2020Disposed Of
Chimanlal Channalal Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0070
Constitution Of India, 1950 — Article 14, 226
High Courts06 Aug 2020Allowed/Disposed Of
Aspakbhai Zikarbhai Meman Through Altaf Haji Zikkar Meman Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0069
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 186, 188, 269, 294(b), 332, 353, 506(2)Disaster Management Act, 2005 — Section 51(a)
High Courts06 Aug 2020Allowed
Bhartiben Iswarbhai Chunara Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65(e), 81
High Courts06 Aug 2020Allowed
Sundarbhai Babubhai Kharadi Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 436
High Courts06 Aug 2020Allowed
Rekhaben W/O Atulbhai Sanepara & 3 Other(s) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 354, 354A(1), 392, 393, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts06 Aug 2020Allowed
Patel Mahmad Ajaz Sadikbhai Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 365Gujarat Police Act, 1951 — Section 135(1)
High Courts06 Aug 2020Allowed
Ravibhai S/O Pareshbhai Babubhai Chunara Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 66(a)(a), 81, 116(b)
High Courts06 Aug 2020Dismissed
Rajubhai Ramanbhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0063
li>Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65E, 81, 83
High Courts06 Aug 2020Allowed
Rajesh Shantilal Sayani Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0062
Prevention of Corruption Act, 1988 — Section 7, 13(1)(c), 13(2)
High Courts05 Aug 2020Allowed
Chiragbhai Shashikantbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0061
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Aug 2020Allowed
Thakore Renusinh Dineshbhai Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0060
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Aug 2020Allowed
Satishkumar Mojiram Katheriya Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 384, 406, 465, 506(2), 507Gujarat Money-Lenders Act, 2011 — Section 40, 42
High Courts05 Aug 2020Allowed
Rasikbhai Becharbhai Boda Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts05 Aug 2020Allowed
Geetaben Kantibhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471
High Courts05 Aug 2020Allowed
Mukesh @ Nani Arjunbhai Kalidas Bhil Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 302, 324Gujarat Police Act, 1951 — Section 135(1)
High Courts05 Aug 2020Allowed
Devanbhai @ Deep Prakashbhai Kariya Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 408, 420, 465, 467, 468