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Gujarat High Court judgments

35,350 judgments · page 283 of 1,768

High Courts10 Aug 2020Allowed

Kanubhai Devabhai Gamara Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0114

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 65E, 81, 98, 98(2), 99, 116B,
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High Courts10 Aug 2020Allowed

Vikrambhai Bhagwanbhai Joshi Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0108

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(N), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6
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High Courts07 Aug 2020Allowed

Devalbhai Rupabhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0077

Gujarat Mineral (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2017 — Rule 3Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 149, 186, 323, 332, 341, 353, 379, 392, 504, 506(2)
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High Courts07 Aug 2020Allowed

Nareshbhai Dinubhai Dhandhal Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 385, 394, 452, 504, 506(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(r)(s), 3(2)(5A)
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