High Courts07 Aug 2020Allowed
Kalpesh Jyotishchandra Dalal Vs Superintendent Of Police
Gujarat High Court · (2020) 08 GUJ CK 0072
Indian Penal Code, 1860 — Section 279, 337, 338, 304Motor Vehicles Act, 1988 — Section 177, 184, 185
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 284 of 1,768
High Courts06 Aug 2020Dismissed
Navnit Hiralal Soni Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0103
Constitution Of India, 1950 — Article 226, 227Bombay Police Act, 1951 — Section 59
High Courts06 Aug 2020Allowed
Jadeja Pratapsinh Vaghji Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0102
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98
High Courts06 Aug 2020Allowed
Dashrathbhai Bachubharati Goswami (Bava) Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0101
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 65(e), 65(a), 81, 98(2), 116(b)
High Courts06 Aug 2020Allowed
Chaudhari Lavjibhai Kanjibhai Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0100
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116B
High Courts06 Aug 2020Allowed
Piyushbhai Shivprasad Dave Vs Secretary, Narmada, Water Resources And Kalpsar Dept
Gujarat High Court · (2020) 08 GUJ CK 0099
Constitution Of India, 1950 — Article 14, 16
High Courts06 Aug 2020Allowed
Ankit Maheshkumar Chotalal Soni Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0098
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 354(A), 379(A)(1), 379(A)(3)
High Courts06 Aug 2020Allowed
Vishal Vrajlal Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 438Gujarat Police Act, 1951 — Section 142
High Courts06 Aug 2020Allowed
Rupeshkumar Prafulchand Sastri Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 408
High Courts06 Aug 2020Allowed
Akbarali @ Zuberali Mahemudali Saiyed Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(a), 81, 116(b)
High Courts06 Aug 2020
Shanabhai Bhaijibhai Solanki Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408, 409
High Courts06 Aug 2020Allowed
Ganesh Tarakant Jha Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29
High Courts06 Aug 2020Allowed
Rahulkumar Babubhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0092
Gujarat Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules 2005 — Rule 3, 5Code Of Criminal Procedure, 1973 — Section 438Mines And Minerals (Development And Regulation) Act 2010 — Section 4(1), 4(1)(a)
High Courts06 Aug 2020Allowed
Satish Sardarbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5, 6, 11(vi), 12
High Courts06 Aug 2020Allowed
Jagdipsing @ Kallu Fatesinh Tomar Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 66(2), 65(a), 65(e), 81, 116B
High Courts06 Aug 2020Allowed
Avesh Sokat Saiyed Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 307, 504
High Courts06 Aug 2020Allowed
Maulikkumar Kanubhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29
High Courts06 Aug 2020Allowed
Dipak @ Dilip Shiavabhai Chavada Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 320.482Indian Penal Code, 1860 — Section 34, 307
High Courts06 Aug 2020Allowed
Ganpatji Dahyaji Thakor Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 465, 467, 468, 471
High Courts06 Aug 2020Allowed
Prabhabhai Monabhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 294B, 342, 354, 363, 365, 395, 397