COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 286 of 1,768

High Courts05 Aug 2020Allowed

Pravinbhai Jaganbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 347, 395, 397, 450Arms Act, 1959 — Section 25(1)(a)

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High Courts05 Aug 2020Allowed

Sajidhusen @ Bapu Gulamhusen Sindhi Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — SectionIndian Penal Code, 1860 — Section 43, 147, 148, 149, 269, 270, 294(b), 307, 323, 332, 337, 353, 506(2)

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High Courts05 Aug 2020Allowed

Rajendrabhai Kanubhai Gohil Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0052

Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2)116BCode Of Criminal Procedure, 1973 — Section 451

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High Courts05 Aug 2020Disposed Of

V R Shah Smruti Adarsh Education Trust & 1 Other(s) Vs Director Of Primary Education & 1 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0051

Bombay Primary Education Rules, 1949 — Rule 40(B), 109Bombay Primary Education Act, 1947 — Section 40(A)

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High Courts05 Aug 2020Dismissed/ Disposed of

Visnagar Taluka Co-Operative Purchase And Sells Union Ltd Vs Pratik Upadhyay, District Registrar

Gujarat High Court · (2020) 08 GUJ CK 0050

Gujarat Cooperative Societies Rules, 1965 — Rule 38, 38(A)Gujarat Co-Operative Societies Act, 1961 — Section 10(1), 27, 27(C), 77(4), 81, 81(6), 83, 83(1), 84, 84(1), 84(2), 84(3), 84(4), 84(5), 84(5A), 85, 86, 155

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High Courts05 Aug 2020Allowed

Ajay @ Aabiya @ Taklo S/O Rajendra Khalane Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0049

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 142, 143, 144, 147, 148, 149, 323, 324, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts05 Aug 2020Partly Allowed

Bahadurbhai Somatbhai Lalu Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0048

Indian Penal Code, 1860 — Section 302, 323, 386, 387, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts05 Aug 2020Allowed

Pravinbhai Shankarbhai Koitiya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0047

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294B, 307, 323, 498A, 506(1)Dowry Prohibition Act, 1961 — Section 3, 7

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High Courts05 Aug 2020Allowed

Rishi Gurmeet Valiya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 302, 323

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High Courts05 Aug 2020Allowed

Sanjaybhai Manubhai Pawar Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 144, 379, 429Prevention Of Cruelty To Animals Act (Amendment), 1917 — Section 11(1)(a), 11(1)(l)

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High Courts05 Aug 2020Allowed

Jitendrabhai Ravjibhai Makwana Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471Prevention Of Black Marketing & Maintenance Of Supplies Of Essential Commodities Act, 1980 — Section 3, 7

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High Courts05 Aug 2020Allowed

Bharatbhai Keshavlal Mehta ( B.K.Mehta) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 408, 409

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High Courts05 Aug 2020Allowed

Bhaveshbhai Pujabhai Barad Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0042

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High Courts05 Aug 2020

Amarnath Jinkuram Vasava Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 149, 152, 153, 308, 336, 341, 353, 395, 427, 506(2)Prevention Of Damage To Public Property Act, 1984 — Section 3

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High Courts05 Aug 2020Disposed Of

Pareshbhai Savjibhai Bhil Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65A, 65(e), 98(2), 116(B)

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High Courts05 Aug 2020Allowed

Ashwinbhai Ramabhai Vankar Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376 (N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts05 Aug 2020

Moinkhan Mehmoodkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0038

Indian Penal Code, 1860 — Section 114, 294(a), 323, 326Gujarat Police Act, 1951 — Section 135(1)

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High Courts05 Aug 2020Disposed Of

Gabharubhai Sagrambhai Sanmad Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 465, 467, 468, 471Mines And Minerals (Regulation And Development) Act, 1957 — Section 4(1), 4(1)A

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High Courts05 Aug 2020Allowed

Arjanbhai Punjabhai Bamaniya (Koli) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 143, 147, 148, 149, 302, 323, 326

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High Courts05 Aug 2020Allowed

Lalabhai Naranbhai Bharwad & 1 Other(s) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 324Gujarat Police Act, 1951 — Section 135(1)

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