COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 288 of 1,768

High Courts04 Aug 2020Allowed

Dilipbhai Rameshbhai Parmar(Devipujak) Throu Father Ramesh Narshibhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0013

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 411, 427, 454, 457

Read judgment

High Courts04 Aug 2020Allowed

Mohamad Rafik Alias Bango S/O Safik Shaikh Throu Banu Shaikh Sahid Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0012

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380

Read judgment

High Courts04 Aug 2020Allowed

Sureshbhai Alias Ankushbhai Lalbhai Algotar Throu Father Lalabhai Amrabhai Algotar Vs Collector And District Magistrate, Bhavnagar District

Gujarat High Court · (2020) 08 GUJ CK 0011

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 387, 504, 506(2)Gujarat Police Act, 1951 — Section 142

Read judgment

High Courts04 Aug 2020Allowed

Aakas@Aku Sunil@ Raju@ Sardar@ Pratapray Matnani Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0010

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Dowry Prohibition Act, 1961 — Section 65(E), 67(A), 81, 98(2), 99, 116(B)

Read judgment

High Courts04 Aug 2020Allowed

Ashrafbhai Hanifbhai Deraiya Through Deralya Ayubbhai Hanifbhai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0009

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 186,, 188, 269, 277, 323, 335, 353, 506(2)Epidemic Act, 1897 — Section 3

Read judgment

High Courts04 Aug 2020Allowed

Sarfrajali Yakubali Saiyad Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0008

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

Read judgment

High Courts04 Aug 2020Allowed

Mohammed Riyan Alias Gando S/O Zakirhusen Palatni Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0007

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 149, 186, 294B, 323, 324, 332, 337, 425, 427, 435, 506(2)Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts04 Aug 2020Allowed

Mohanbhai Tulshibhai Dabhi Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0006

Gujarat Mineral (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 3(12), 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379

Read judgment

High Courts04 Aug 2020Allowed

Babulal Prabhudas Patel Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 324, 394, 506(1)

Read judgment

High Courts04 Aug 2020Allowed

Rakeshbhai Chattrasinh Baria Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0004

Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65(E), 81, 98(2)

Read judgment

High Courts04 Aug 2020Allowed

Rizwanaben Ayajbhai Shobhani Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 306, 506(1), 506(2)

Read judgment

High Courts04 Aug 2020Disposed Of

Radheshyam Mohanlal Yadav (Badal Master) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420

Read judgment

High Courts04 Aug 2020Allowed

Jaydeep Arjunbhai Odedara Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0001

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294B, 306, 323, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42A, 42B

Read judgment

High Courts01 Aug 2020Dismissed

Sonu Cargo Movers (I) PVT. LTD Vs Wind World (India) Limited Through Its Resolution Professional Shailen Shah

Gujarat High Court · (2020) 08 GUJ CK 0021

Constitution Of India, 1950 — Article 226

Read judgment

High Courts31 Jul 2020Allowed

Pradip @ Padiyo Jayantilal Khatri Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0109

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2)

Read judgment

High Courts31 Jul 2020Allowed

Pintubhai Rajsinghbhai Bariya Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0107

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(e), 81, 82, 98(2)

Read judgment

High Courts31 Jul 2020Partly Allowed

Sureshbhai Naranbhai Bharwad & 2 Other(s) Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0106

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 324Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts31 Jul 2020Allowed

Dharmendrabhai Champakbhai Tadvi Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0105

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4

Read judgment

High Courts31 Jul 2020Allowed

Rajnibhai @ Pali Chhotabhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)

Read judgment

High Courts31 Jul 2020

Mohammed Museb Aminuddin Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 07 GUJ CK 0103

Indian Penal Code, 1860 — Section 114, 294B, 323, 498A

Read judgment