High Courts31 Jul 2020Allowed
Nareshbhai Malshibhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 467, 468, 471
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 290 of 1,768
High Courts31 Jul 2020Disposed Of
Vasantlal Ambalal Shah Vs Govindji Naraji Vanzara
Gujarat High Court · (2020) 07 GUJ CK 0079
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jul 2020Disposed Of
Ismailbhai Hasanbhai Khiyani & 1 Other(s) Vs STATE OF GUJARAT & 3 Other(s)
Gujarat High Court · (2020) 07 GUJ CK 0078
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 143, 147, 148, 307, 323, 324, 504Gujarat Police Act, 1951 — Section 135
High Courts30 Jul 2020Allowed
Hitendrasinh @ Hitubha Vajubha Jadeja Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 201, 302Gujarat Police Act, 1951 — Section 135(1)
High Courts30 Jul 2020Allowed
Mehul Dineshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0126
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts30 Jul 2020Allowed
Kaushik Ramswarupbhai Soni Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0125
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 420
High Courts30 Jul 2020Allowed
Vinodkumar Jayrambhai Aherval Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0124
Code Of Criminal Procedure, 1973 — Section 144, 439Indian Penal Code, 1860 — Section 143, 147, 148, 188, 269, 307, 325, 332, 337,395, 427, 431Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 3(2)
High Courts30 Jul 2020Allowed
Pragji Jashaji Lakha Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 465, 467, 468, 471
High Courts30 Jul 2020Allowed
Harshadbhai Balvantray Gandhi Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0122
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471
High Courts30 Jul 2020Allowed
Kanubhai Bhathibhai Pagi (Thakor) Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 324, 504Gujarat Police Act, 1951 — Section 135
High Courts30 Jul 2020Allowed
Hasmukhbhai Shankarbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0120
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 117, 120(B), 143, 145, 149, 151, 152, 153, 188, 269, 270, 323, 337, 338, 395,427, 452, 504Epidemic Diseases Act, 1897 — Section 3
High Courts30 Jul 2020Allowed
Pravindan Shivdan Gadhvi Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0119
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420Information Technology Act, 2000 — Section 70
High Courts30 Jul 2020Allowed
Labhuben Devaji Thakor Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0118
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A) (E), 81, 116(B)
High Courts30 Jul 2020Allowed
Manishkumar Babubhai Mistry Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0117
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7(a), 7A, 12
High Courts30 Jul 2020Disposed Of
Hamidaben Fakir Mamad Ibrahim Vs Anuradha Mall, The Principal Secretary
Gujarat High Court · (2020) 07 GUJ CK 0116
Constitution Of India, 1950 — Article 215
High Courts30 Jul 2020Disposed Of
Mihir S Dave Vs Anju Sharma, Secretary, Education Department & 1 Other(s)
Gujarat High Court · (2020) 07 GUJ CK 0115
Constitution Of India, 1950 — Article 215
High Courts30 Jul 2020Dismissed
Minor Krishiva Dharmendra Kore Through Father And Natural Guardian Dharmendra Ghelabhai Kore Vs Honorable Secretary, Sainik Schools Society
Gujarat High Court · (2020) 07 GUJ CK 0114
High Courts30 Jul 2020Disposed Of
Rahulbhai Maldebhai Bhutiya(AHIR) Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0113
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 438, 451Gujarat Prohibition Act 1949 — Section 98(2)
High Courts30 Jul 2020Dismissed
JESCO Auto Products Thro Pareshbhai Parshottambhai Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0112
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420
High Courts30 Jul 2020Disposed Of
Rameshbhai Jujarbhai Taral Vs State Of Gujarat
Gujarat High Court · (2020) 07 GUJ CK 0111
Constitution Of India, 1950 — Article 226Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12, 17Indian Penal Code, 1860 — Section 366, 376