High Courts11 Aug 2020Allowed
Sureshbhai Gaurishanker Vyas Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0135
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 282 of 1,768
High Courts11 Aug 2020Allowed
Pratikkumar Vijaybhai Bhoya Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0134
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98, 98(2), 99
High Courts11 Aug 2020Dismissed
Rameshbhai Devjibhai Vasava Thru His Father Devajibhai Punabhai Vasava Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0133
Constitution Of India, 1950 — Article 226
High Courts11 Aug 2020Allowed
Ramizkhan Tawabkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0124
Code Of Criminal Procedure, 1973 — Section< 438/li>Gujarat Prohibition Act, 1949 — Section 65(a)(a), 66(1)(b), 81, 116B
High Courts11 Aug 2020Allowed
Moinkhan Abdullaziz Pathan Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0123
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 465, 468, 471
High Courts11 Aug 2020Dismissed
Atalbiharikumar Rajendra Mandal Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0120
Indian Penal Code, 1860 — Section 114, 203, 285, 286, 287, 299, 300, 304, 304A, 304II, 337, 338, 427
High Courts11 Aug 2020Allowed
Rameshbhai Varsingbhai Ganava Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0119
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts11 Aug 2020Allowed
Vipul @ Vijay Jinabhai Sapara @ Kodi Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0118
Code Of Criminal Procedure, 1973 — Section 482Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8Indian Penal Code, 1860 — Section 363, 366, 376, 506(2)
High Courts11 Aug 2020Allowed
Pruthvirajsinh @ Babo Hemantsinh Kher Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0116
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 427
High Courts11 Aug 2020Allowed
Dipakbhai Bhimjibhai Velani Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0115
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 363, 366, 376
High Courts10 Aug 2020Allowed
Subhashbhai Tersingbhai Ganava Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0132
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts10 Aug 2020Allowed
Shrimati Sharmilaben Vinodbhai Vachani Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0131
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 408, 409
High Courts10 Aug 2020Allowed
Pachaan Deshar Rabari Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0130
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 307, 323, 324, 325Gujarat Police Act, 1951 — Section 135
High Courts10 Aug 2020Allowed
Dharmesh Shantilal Jain Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0129
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 65(a), 81, 98(2)
High Courts10 Aug 2020Allowed
Thakor Anarji Pratapji Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0128
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(F)
High Courts10 Aug 2020Allowed
Mangu @ Mangilal Punjaji Labana Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0127
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a,e), 81, 83, 98(2), 116B
High Courts10 Aug 2020Allowed
Vikramsinh Chandrasinh Rajput Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 171, 395, 468, 471Arms Act, 1959 — Section 25(1)(AA)
High Courts10 Aug 2020Allowed
Babu Damaram Beniwal Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0125
Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Aug 2020Allowed
Pratapbhai Kavabhai Mori & 1 Other(s) Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0122
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 436
High Courts10 Aug 2020Allowed
Ejike Samuel Godwin Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 465, 467, 471Information Technology Act, 2000 — Section 66(C)(D)