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Gujarat High Court judgments

35,350 judgments · page 280 of 1,768

High Courts14 Aug 2020Allowed

Ashok Ranmal Dodiya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0173

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 379Petroleum And Mineral Pipeline Act, 1962 — Section 15(2), 15(4)
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High Courts13 Aug 2020Dismissed/ Disposed Of

Dineshbhai Manorbhai Bariya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0165

Constitution Of India, 1950 — Article 226Gujarat Specified Cooperative Societies Election To Committees Rules, 1982 — Rule 3A, 3A(1), 3A(2), 3A(3), 3A(4), 3A(5), 3A(6), 3A(7), 3A(8), 3A(9), 3.9(B), 3.9(C), 3(A) (1-7)Gujarat Cooperative Societies Act 1961 — Section 14, 74B(1), 74(C), 145A, 145B, 145B(b), 145C, 145D, 145E, 145F, 145G, 145H, 145I, 145J, 145K, 145L, 145M, 145N, 145O, 145P, 145Q, 145R, 145S, 145T, 145U, 145V, 145W, 145X, 145Y, 145Z, 153
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High Courts13 Aug 2020Disposed Of

Bhumikaben Pareshbhai Bhavsar Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0164

Constitution Of India, 1950 — Article 226Gujarat Town Planning And Urban Development Rules, 1979 — Rule 33Gujarat Town Planning And Urban Development Act, 1976 — Section 65(1), 68
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High Courts13 Aug 2020Allowed

Patel Navalsing Bhaykabhai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0157

Code Of Criminal Procedure, 1973 — Section 438Wildlife Protection Act, 1972 — Section (1), 2(16), 2(31), 2(32), 9, 29, 31, 40, 44(1)(K), 48(1)(K)(KH), 49(K), 50, 51, 55
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