COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 279 of 1,768

High Courts17 Aug 2020Allowed

Bharatbhai Jivanbhai Bhraman (Rajgor) & 1 Other(s) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0195

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 671A, 81, 83, 98(2), 99, 116B

High Courts17 Aug 2020Allowed

Majid Sttarbhai Galeriya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0194

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)

High Courts17 Aug 2020Allowed

Ravi Shyamlal Dhobi Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0193

Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2)Evidence Act, 1872 — Section 25

High Courts14 Aug 2020Allowed

Ranchhodbhai Muljibhai Patel (Kanani) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0192

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 406, 420

High Courts14 Aug 2020Allowed

Arjubhai Digambarbhai Patil Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0191

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98, 98(2), 99, 116(B)

High Courts14 Aug 2020Allowed

Ugamatar Hitendrabhai Rameshbhai Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0190

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98, 98(2), 99

High Courts14 Aug 2020Allowed

Ranchodji Rupsangji Thakor Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0189

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98

High Courts14 Aug 2020Allowed

Mahipalsinh Balubha @ Balbhdrasinh Sarvaiya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0188

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

High Courts14 Aug 2020Allowed

Sachin @ Tanki Govindbhai Manilal Patni Thru His Mother Amratben Govindbhai Patni Vs Commissioner Of Police & 2 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0187

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 392, 394

High Courts14 Aug 2020Disposed Of

Lakshmiben Jagjivanbhai Vaghela Vs M A Chokkalingam, Employees Insurance Station Corporation

Gujarat High Court · (2020) 08 GUJ CK 0186

Contempt Of Courts Act, 1971 — Section 10

High Courts14 Aug 2020Allowed

Manish @ Madhur Ranchodbhai Harijan Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0185

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17

High Courts14 Aug 2020Allowed

Dipak Bovaji Chaudhary Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0184

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E)(A), 81

High Courts14 Aug 2020Allowed

Rajnibhai Armutbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0183

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 324Arms Act, 1959 — Section 25(1)(b)(a)

High Courts14 Aug 2020Allowed

Mashribhai Maldebhai Nandaniya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0182

Code Of Criminal Procedure, 1973 — Section 482

High Courts14 Aug 2020Allowed

Shatrubha Dilubha Zala Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0181

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 116B

High Courts14 Aug 2020Allowed

Bachhubhai Balabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0180

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408

High Courts14 Aug 2020Allowed

Ishaben Babubhai Panot Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0179

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 201, 306, 498A

High Courts14 Aug 2020Allowed

Vinodbhai Ramjibhai Makvana (Koli) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0178

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2)(n)Gujarat Police Act, 1951 — Section 135

High Courts14 Aug 2020Allowed

Ilyash Abdulgani Dahya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0177

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 66(1)(B), 81

High Courts14 Aug 2020Allowed

Umang Jatinbhai Gandhi Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0176

Indian Penal Code, 1860 — Section 120B 406, 420