High Courts17 Aug 2020Dismissed

IHI Corporation Vs State Of Gujarat & 3 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0248

Constitution Of India, 1950 — Article 32, 226, 227Gujarat Value Added Tax Rules, 2006 — Rule 18(AA), 42(2A)Gujarat Value Added Tax Act, 2003 — Section 5A, 16, 23(1), 23(3), 24, 34(12), 73, 73(2), 74, 75, 78, 79, 84
High Courts17 Aug 2020Allowed

Mansuri Altafbhai Abdulbhai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0212

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 65 (E), 81, 98, 98 (2), 99, 100, 129, 132
High Courts17 Aug 2020Allowed

Sanjay S/O Rambali Maurya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0207

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 151, 152, 188, 269, 353, 337, 427Epidemic Diseases Act, 1897 — Section 3