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Gujarat High Court judgments

35,350 judgments · page 276 of 1,768

High Courts21 Aug 2020Allowed

Sipai Mahmad Arif Soramkhan Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0280

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 671A, 98(2), 116BCode Of Criminal Procedure, 1973 — Section 451, 457
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High Courts21 Aug 2020Dismissed/Disposed Of

Soyab Abdul Gafarbhai Sorathiya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0275

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 328, 354(A)(B)(D), 376(2)(D), 504, 506(2)Information Technology Act, 2000 — Section 66(E)
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High Courts21 Aug 2020Allowed

Mohsin Ibrahimbhai Bhaya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0253

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 120(B), 143, 147, 148, 149, 188, 269, 270, 323, 332, 337, 353, 504, 506(2)Disaster Management Act, 2005 — Section 51(b)
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High Courts21 Aug 2020Allowed

Shaktisinh Kumarpalsinh Zala Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0237

Code Of Criminal Procedure, 1973 — Section 438Scheduled Caste And Scheduled Tribe (Prevention Of Atrocity) Act, 1989 — Section 3(2)(5)(a), 3(i)(x), 14A, 18(A)Indian Penal Code, 1860 — Section 34, 120(B), 143, 147,148, 149, 294(A), 307, 332, 333, 337, 353, 395, 427, 511, 506(2)
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High Courts21 Aug 2020Allowed

Ranveer Jograna @ Ranchod Bharwad Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0224

Gujarat Minerals Prevention Of Illegal Mining, Transportation And Storage Rules 2017 — Rule 3Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 186, 323, 332, 341, 353, 379, 392, 504, 506(1), 506(2)
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High Courts20 Aug 2020Allowed

Somabhai Manyabhai Bhoye Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0301

Gujarat Land Revenue Rules, 1972 — Section 106, 106(4), 107, 108, 108(6)Bombay Land Revenue Code, 1879 — Section 73(A), 73AA, 79A, 135(d), 135D(2)Gujarat Prevention Of Fragmentation And Consolidation Of Holdings Act, 1947 — Section 9, 31
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