COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 274 of 1,768

High Courts27 Aug 2020Allowed

Bahadursing Mohindersing Jat Sikh Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0238

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 92(2), 98, 98(2), 99, 116(B)Code Of Criminal Procedure, 1973 — Section 397, 451

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High Courts26 Aug 2020Disposed Of

Hdfc Ergo General Insurance Co Ltd Vs Rysingbhai Ramlabhai Harijan

Gujarat High Court · (2020) 08 GUJ CK 0315

Motor Vehicles Act, 1988 — Section 3, 4, 5, 10, 66, 74(2), 96(4), 147(1), 149(1), 149(2), 149(2)(b), 149(4), 149(6), 149(7), 149(5)

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High Courts26 Aug 2020Allowed

Nathubhai Jinabhai Gamara Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0309

Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules 2017 — Rule 12, 12(b)(i), 21, 22, 22(ii)

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High Courts26 Aug 2020Allowed

Rainbow Agro Science Private Limited Vs Union Of India

Gujarat High Court · (2020) 08 GUJ CK 0306

Constitution Of India, 1950 — Article 14, 226, 227Insecticides Act, 1968 — Section 5, 9, 9(3), 10

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High Courts26 Aug 2020Allowed

Sureshbhai Dayalji Patel Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0303

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 92(2), 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451

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High Courts26 Aug 2020Allowed

Meenaxi Shripad Katakkar Vs Shripad Yashwant Katakkar

Gujarat High Court · (2020) 08 GUJ CK 0294

Constitution Of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 24

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High Courts26 Aug 2020Disposed Of

Solanki Babulal Bhikhabhai Vs State Of Gujarat & 3 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0270

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High Courts26 Aug 2020Allowed

Hamid @ Imran Ismilebhai Gadan-Vadha Muslim Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0269

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1), 3(2), 3(4)Gujarat Prohibition Act, 1949 — Section 65(e), 98(2), 116B

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High Courts26 Aug 2020Allowed

Namdev Krishnabhai More Throu Brother Sopan Krishnabhai More Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0267

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 506(2)

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High Courts26 Aug 2020Allowed

Firozkhan Mohammad Yunus Tyagi (Muslim) Through His Cousin Brother Firoz S/O Naushad Alvi Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0264

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(2), 3(4)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2), 116B

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High Courts26 Aug 2020Allowed

Ninama Laxmanbhai Ramjibhai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0262

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451

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High Courts26 Aug 2020Allowed

Chamar Bharatkumar Venubhai Vs DY. DISTRICT DEVELOPMENT OFFICER & 1 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0230

Constitution Of India, 1950 — Article 226, 311(2)Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)

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High Courts26 Aug 2020Allowed

Ujjvalbhai Jayantibhai Jadav Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0225

Code Of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 114, 465, 466, 471

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High Courts25 Aug 2020Dismissed

Anandbhai Shaktidan Gadhvi Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0277

Code Of Criminal Procedure, 1973 — Section 362, 437(3), 439, 439(2)Indian Penal Code, 1860 — Section 323, 376(2)(n), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(l), 6

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High Courts25 Aug 2020Allowed

Ghanshyamgiri Jagdishgiri Gosai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0274

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 21, 29

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High Courts25 Aug 2020Allowed

Patel Vishnubhai Karsanbhai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0271

Code Of Criminal Procedure, 1973 — Section 397, 401, 451Indian Penal Code, 1860 — Section 120B, 395, 397

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High Courts25 Aug 2020Dismissed

Kalpeshbhai Bhavanbhai Dabhi Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0261

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 29, 30

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High Courts25 Aug 2020Allowed

Riyaj Alias Bataki Bapu Imtiaj Hussain Saiyed Throu Father Ilmtiaj Hussain Ahmed Miya Saiyed Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0250

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Disaster Management Act, 2005 — Section 54, 144, 332, 506(2), 504,

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High Courts25 Aug 2020Allowed

Dipakbhai Govindbhai Basiya Trhu His Mother Basiya Jyotsanaben Govindbhai Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0244

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(h), 3(2)Indian Penal Code, 1860 — Section 120(B), 447, 465, 467, 468, 471

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High Courts25 Aug 2020Allowed

Sunilkumar Babubhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0243

Indian Penal Code, 1860 — Section 307, 465, 467, 471Dowry Prohibition Act, 1961 — Section 65AE, 81, 83, 98(2)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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