COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 272 of 1,768

High Courts07 Oct 2020Allowed

Surendrabhai Kiritanbhai Labana Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0016

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98, 98(2), 99

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High Courts07 Oct 2020Allowed

Vinubhai Nathabhai Rabari Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0015

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts07 Oct 2020Allowed

Jitendrabhai Jamubhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0014

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts07 Oct 2020Allowed

Vishnudev Navaram Prajapati Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0013

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts07 Oct 2020Allowed

Abheshagbhai Dipsangbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949, — Section 98

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High Courts07 Oct 2020Disposed Of

Roshan Dharmendrakumar Joshi Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0011

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190, 200, 203

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High Courts07 Oct 2020Allowed

Jashminben Bhavinbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0010

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts01 Oct 2020Allowed

Afzal S/O Afsar Pathan Throu Brother Faruk Afsar Kureshi Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0009

Constitution Of India, 1950 — Article 21, 22, 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 2(c), 3(1), 3(2)Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11(1)(H)(F)

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High Courts01 Oct 2020Allowed

Vishal Alias Vasu Vickey Premjibhai Kothiya(Maheshwari) Thru Brother Anish Premjibhai Kothiya Vs District Magistrate

Gujarat High Court · (2020) 10 GUJ CK 0008

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 302, 324, 354(A), 444, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts01 Oct 2020Allowed

Maheshbhai Manabhai Makwana Throu Cousin Brother Govindbhai Somabhai Dabhi Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0007

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 186, 323, 332, 333, 504, 506Disaster Management Act, 2005 — Section 51(A), 71(b)

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High Courts01 Oct 2020Allowed

Altafhussain Abdul Hamid Ansari Throu Nephew Moh. Shahbaz Khalilahmed Ansari Vs Commissioner Of Police

Gujarat High Court · (2020) 10 GUJ CK 0006

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 143, 147, 149, 188, 332Disaster Management Act, 2005 — Section 51(B), 71(b)

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High Courts01 Oct 2020Allowed

Hetalben Fatehsingh Waghela Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0005

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98, 98(2), 99, 116(B)

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High Courts01 Oct 2020Allowed

Sumitaben Pravinbhai Lakhani Thro Poa Pravinbhai Bavchandbhai Lakhani Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0004

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts01 Oct 2020Allowed

Saddmahusen Asagarali Saiyad Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0003

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts01 Oct 2020Disposed Of

Ramchandra Harumal Lalwani Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471

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High Courts01 Oct 2020Allowed

Anil @ Bhuriyo Rohitdas Ghamande Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0001

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 294(b), 307, 323, 506(2)

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High Courts31 Aug 2020Allowed

Sanjaybhai Bhimsingbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0324

Indian Penal Code, 1860 — Section 6, 228A, 323, 363, 366, 375, 376, 506(2)Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 9, 35, 114, 118

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High Courts31 Aug 2020Dismissed

Rakesh Josephbhai Macwan Thro Ravikant Josephbhai Macwan Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0318

Constitution Of India, 1950 — Article 225, 226, 227, 228Gujarat High Court Rules, 1993 — Rule 1, 2Code Of Civil Procedure, 1908 — Section 104, 115, 144, Order 43 Rule 1

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High Courts31 Aug 2020Dismissed

Pravinbhai Amarshibhai Jhapdiya Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0313

Indian Penal Code, 1860 — Section 188, 323, 324, 307, 504

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High Courts31 Aug 2020Allowed

Vijay Alias Ballu Bharatbhai Ramanbhai Patni(Kaptiywala) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0312

Constitution Of India, 1950 — Article 21, 32, 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(2), 3(3), 3(4), 9(2)Indian Penal Code, 1860 — Section 307, 324, 379

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