COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 270 of 1,768

High Courts05 Nov 2020Allowed

Rajeshbhai @ Rajubhai Jaysukhbhai Talaviya Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 323, 505, 506(2)Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 5

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High Courts05 Nov 2020Allowed

Arvindbhai Chhanabhai Nayka Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0012

Code Of Criminal Procedure, 1973 — Section 439Wild Life (Protection) Act, 1972 — Section 2(11), 2(16), 9, 39,50, 51, 52

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High Courts05 Nov 2020Allowed

Kiran Babubhai Solanki Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 307, 323, 498A

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High Courts05 Nov 2020Allowed

Kalal Amrutbhai Baghaji Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0008

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts05 Nov 2020Allowed

Kishan Dayabhai Rathod Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0007

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts05 Nov 2020Allowed

Dalsukh Bharatbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0006

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts05 Nov 2020Allowed

Mohammedjuned Bachumiya Kazi Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2020) 11 GUJ CK 0005

Constitution Of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 177, 181(3), 207

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High Courts05 Nov 2020Allowed

Thakor Samtubha Pruthviraj Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0004

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98

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High Courts05 Nov 2020Allowed

Kokilaben Kanchanlal Rana Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0003

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts05 Nov 2020Allowed

Kanubhai Dhirubhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0002

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts05 Nov 2020Allowed

Hardiksinh Dashrathsinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0001

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts02 Nov 2020Allowed

Shamlaji Kanthlaji Ramsena (Thakor) Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 196, 406, 420, 465, 467, 468, 471, 474

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High Courts02 Nov 2020Allowed

Rathod Narendrasinh Kanuji Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 18

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High Courts02 Nov 2020Allowed

Karan Rohitbhai Shah Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 294(b), 307, 323, 498(A), 506(2)

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High Courts02 Nov 2020Allowed

OL Of M/S Neptune Equipment Private Limited (In Liqn) Vs

Gujarat High Court · (2020) 11 GUJ CK 0011

Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 481, 559

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High Courts02 Nov 2020Allowed

Pravinbhai Hakabhai ORA Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0010

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts29 Oct 2020Partly Allowed

Siddik Mohammad Mora Moriya Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0039

Indian Penal Code, 1860 — Section 302, 303, 304, 305, 307, 311

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High Courts29 Oct 2020

Surat Agricultural Produce Market Committee Vs Deceased Balubhai Tribhovandas & 17 Other(s)

Gujarat High Court · (2020) 10 GUJ CK 0035

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High Courts29 Oct 2020Allowed

Pravinbhai @ P.P. Punjabhai Solanki Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 465, 473, 476

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High Courts29 Oct 2020Allowed

Mandabhai Bijalbhai Chirodiya Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r), 3(i)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 326

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