High Courts28 Oct 2020Dismissed
Manojbhai Gordhanbhai Mori Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0040
Constitution Of India, 1950 — Article 226Gujarat Land Revenue Code, 1879 — Section 202
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 271 of 1,768
High Courts28 Oct 2020Dismissed
Bharatsingh Jaswantsingh Chauhan Through Ketan Sundarsingh Kushwah Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0038
Constitution Of India, 1950 — Article 22, 32, 226
High Courts28 Oct 2020Allowed
Ismail S/O Hyatbhai Malbari Through His Friend Navinchandra Govindlal Gabhawala Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 10 GUJ CK 0037
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 323, 324, 354(a), 427, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts28 Oct 2020Disposed Of
Pravinbhai Jasubhai Desai Vs State Of Gujarat & 3 Other(s)
Gujarat High Court · (2020) 10 GUJ CK 0036
High Courts28 Oct 2020Allowed
Nirav Prafulbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 409, 420, 504, 506(2)Negotiable Instruments Act, 1881 — Section 138
High Courts28 Oct 2020Allowed
Somsingbhai Kaliyabhai Sangadiya Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 307, 320, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts28 Oct 2020Allowed
Vijaybhai Harjibhai Makwana Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 409, 406, 420, 465, 467, 468, 471
High Courts23 Oct 2020Allowed
Bachubhai Bhailabhai Vadi Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts23 Oct 2020Allowed
Devenkumar Hasmukhbhai Gosalia Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 294(b), 307, 323, 498(A), 506(1)
High Courts23 Oct 2020Allowed
Rajasahebshri Rajtilak Sagarji Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 295, 354, 376, 376(1), 506(2)
High Courts23 Oct 2020Disposed Of
Jyotikaben Ramanbhai Valand Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 114, 406, 420, 447, 465, 467, 506(2)
High Courts23 Oct 2020Allowed
Anand Kumar S/O Swaminath Yadav Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 279, 427, 429
High Courts22 Oct 2020Dismissed
Unnati Inorganics Private Limited Vs Union Of India Through The Secretary
Gujarat High Court · (2020) 10 GUJ CK 0023
Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 227Securitization Interest (Enforcement) Rules, 2002 — Rule 8, 9, 9(1), 9(2), 9(3), 9(4)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interests Act, 2002 — Section 13, 13(2), 13(4), 14, 17, 20
High Courts22 Oct 2020Allowed
Umeshbhai Sarjansingh Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0022
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
High Courts22 Oct 2020Allowed
Niravkumar Thakorbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0021
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
High Courts22 Oct 2020Allowed
Prajapati Jashvantbhai Laxmanbhai Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0020
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
High Courts22 Oct 2020Dismissed
Thakarsibhai @ Tusharbhai Khetabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0019
Constitution Of India, 1950 — Article 22, 32, 226
High Courts07 Oct 2020Disposed Of
Bahadursinh Lakshmansinh Solanki Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0029
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190, 200, 203
High Courts07 Oct 2020Allowed
Chetansinh Devusinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 438
High Courts07 Oct 2020Allowed
Ramesh Medhu Ninama Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 397Gujarat Police Act, 1951 — Section 135